MOHAMMAD SOHEB @ SEBU Vs. STATE OF U P

JUDGEMENT

(1.) Sri Rajesh Kumar Singh and Sri Manoj Kumar Singh, Advocates have filed joint power on behalf of the complainant today in Court, which has been taken on record.

(2.) Heard learned counsel for the applicant and learned A.G.A. as well as learned counsel for the complainant.

(3.) Perused the record.