VACMET INDIA LTD. THRU. ITS AUTHORISED SIGNATORY & OTHERS Vs. STATE OF U.P. THRU. ITS CHEIF SECY. CUM INFRASTRUCTURE

Referred Judgements :-

ATTORNEY GENERAL V. BEAUCHAMP [REFERRED TO]
GREENHALGH V. MALLARD [REFERRED TO]
BALCO EMPLOYEES UNION (REGD) V. UNION OF INDIA [REFERRED TO]
EXCISE COMMISSIONER U.P.,ALLAHABAD V. RAM KUMAR [REFERRED TO]
RAM MANORATH MAURYA V. STATE OF U.P. [REFERRED TO]
REGINA V. OAKES [REFERRED TO]
DEVILAL MODI VS. SALES TAX OFFICER RATLAM [REFERRED TO]
ISHWAR SINGH BINDRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
M RAMANATHA PILLAI S AJIT SINGH KULBHUSHAN LAL VS. STATE OF KERALA:STATE OF PUNJAB:STATE OF HARYANA [REFERRED TO]
LAL CHAND VS. RADHA KRISHAN [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. TEK CHAND BHATIA [REFERRED TO]
FORWARD CONSTRUCTION CO MUNICIPAL CORPORATION OF GREATER BOMBAY PRABHAT MANDAL VS. PRABHAT MANDAL REGD ANDHERI:PRABHAT MANDAL:MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
M SATYANARAYANA VS. STATE OF KARNATAKA [REFERRED TO]
DIRECT RECRUIT CLASS II ENGINEERING OFFICERS ASSOCIATION VS. STATE OF MAHARASHTRA [REFERRED TO]
J JAYALALITHA VS. U O I [REFERRED TO]
UGAR SUGAR WORKS LIMITED VS. DELHI ADMINISTRATION [REFERRED TO]
ASSOCIATION OF INDUSTRIES ELECTRICITY USERS VS. STATE OF ANDHRA PRADESH [REFERRED TO]
AJAY GANDHI VS. B SINGH [REFERRED TO]
S B BHATTACHARJEE VS. S D MAJUMDAR [REFERRED TO]
TAMIL NADU ELECTRICITY BOARD VS. STATUS SPININIG MILLS [REFERRED TO]
RAMCHANDRA DAGDU SONAVANE VS. VITHU HIRA MAHAR [REFERRED TO]
ALKA GUPTA VS. NARENDER KUMAR GUPTA [REFERRED TO]
BAJAJ HINDUSTAN LTD VS. SIR SHADI LAL ENTERPRISES LTD [REFERRED TO]
SHREE SIDHBALI STEELS LTD VS. STATE OF U P [REFERRED TO]
M NAGABHUSHANA VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF HARYANA VS. MAHABIR VEGETABLE OILS PVT LTD [REFERRED TO]
BRIJ MOHAN LAL VS. UNION OF INDIA [REFERRED TO]
RASHMI METALIKS LTD VS. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY [REFERRED TO]
M/S S.V.A. STEEL RE-ROLLING MILLS LTD. VS. STATE OF KERALA [REFERRED TO]
SHIV CHANDER MORE VS. LIEUTENANT GOVERNOR [REFERRED TO]
STATE OF PUNJAB AND ORS. VS. BANDEEP SINGH AND ORS. [REFERRED TO]
SANJIV RAJENDRA BHATT VS. UNION OF INDIA [REFERRED TO]
DIRECTOR GENERAL OF FOREIGN TRADE AND ORS. VS. KANAK EXPORTS AND ORS. [REFERRED TO]
CENTRE FOR PUBLIC INTEREST LITIGATION VS. UNION OF INDIA & ORS. [REFERRED TO]
M/S MANUELSONS HOTELS PRIVATE LIMITED VS. STATE OF KERALA & OTHERS [REFERRED TO]
V. LAVANYA & ORS. VS. STATE OF TAMIL NADU REPRESENTED BY ITS PRINCIPAL SECRETARY & ORS. [REFERRED TO]