NAZIA Vs. STATE OF U. P.

JUDGEMENT

(1.) This order shall dispose of two cases viz. Writ Petition No.16855 (MB) of 2018 titled 'Nazia v. State of U.P. and others' and Writ Petition No.16832 (MB) of 2018 titled 'Zeeshan Haider v. State of U.P. and others'. The petitions are being disposed of vide a common order for the reason that the petitioners in both the petitions seek the same relief in context of the same first information report, the petitioners being accused therein.

(2.) For reference to record, we are taking up Writ Petition No.16855 (MB) of 2018.

(3.) Order dated 13.08.2018 notices the gist of the issue raised by the petitioners. The order reads as under: