KAMLA NEHRU MEMORIAL TRUST THRU SECRETARY AND ANR Vs. STATE OF U P THRU SECREATRY HIGHER EDUCATION & 3 O

JUDGEMENT

(1.) The petition seeks issuance of a writ in the nature of certiorari quashing order dated 14th November, 2005, appended with the writ petition as Annexure

(2.) Shri Shidhant Pandey, Advocate has appeared as proxy to the counsel for the petitioner Shri Ram Raj, Advocate. Shri Pandey seeks adjournment.

(3.) From the order sheet, we find that the counsel sought adjournments on 5th July, 2017, 6th September, 2017, 9th October, 2017, 23rd October, 2017, 2nd November, 2017 and 18th December, 2017.