LAWS(ALL)-2018-7-94

SUBHASH BROTHERS AND 6 OTHERS Vs. SRIRAM GUPTA

Decided On July 20, 2018
Subhash Brothers And 6 Others Appellant
V/S
Sriram Gupta Respondents

JUDGEMENT

(1.) Heard learned counsel for the petitioners and Sri Anurag Asthana, learned couinsel appearing for the respondent.

(2.) Present writ petition has been filed seeking quashing of the order dated 7.4.2018 passed by the Additional District Judge, Court No. 12, Kanpur Nagar in Rent Appeal No. 149 of 2014, M/s Subhash Brothers and others Vs. Sriram Gupta and the order dated 18.10.2014 passed by the Prescribed Authority in Rent Case No. 7 of 2013, Sriram Gupta Vs. M/s Subhash Brothers and others filed as Annexures 7 and 5 to the writ petition.

(3.) The release application filed by the landlord - respondent was allowed vide judgment and order dated 18.10.2014 passed by the Prescribed Authority. The appeal filed against the same was dismissed by the impugned order dated 7.4.2018 passed by the appellate authority. Hence the present writ petition.