(1.) HEARD Sri I. R. Singh, learned Counsel for the petitioner and Sri V. K. Singh learned Counsel for the respondents and learned standing Counsel.
(2.) THIS petition has been filed for quashing for the impugned order dated 22. 2. 2007 and 23. 3. 2007 passed by respondents No. 1 and 2 as contained in annexures 5 and 6 to the writ petition.
(3.) BY an order dated 22. 2. 2007, Assistant Registrar, Firms, Societies and chits, Varanasi had informed Sri Suryabali/manager of the Committee of management that the list of officer bearers of the society for the year 2006-07. Sri Suryabali has been registered. Whereas by the second impugned order dated 23. 3. 2007 the D. I. O. S. Jaunpur has accorded approval to the Committee of Management headed by Sri Kailash Nath as President and Sri Suryabali as manager of Sri Swami Gokulanand, Purvamadhyamik Vidyalaya, Shivrhia (Belwar) Jaunpur on the basis of the approved of the list of the office bearers of the society for departmental work as per order dated 22. 2. 2007 above. The impugned orders are appended as Annexure Nos. 5 and 6 to the writ petition.