LAWS(ALL)-2008-1-110

AADESH SURYAVANSI KM Vs. STATE O

Decided On January 17, 2008
AADESH SURYAVANSI KM Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) A. K. Roopanwal, J. This transfer application has been moved by the first informant of a murder case to transfer the case No. 2376/07, under section 302, IPC from the Court of C. J. M. Firozabad to District Kanpur Nagar.

(2.) I have heard Mr. Jayant Kumar, learned Counsel for the applicant, learned AGA for the State and perused the record.

(3.) I, therefore, in the circumstances of the case reject this transfer application at this stage and provide that S. S. P. , Kanpur Nagar shall provide police protection to the lady from Kanpur to Firozabad whenever she is required to attend Court at Firozabad. This protection shall be provided free of cost. Application Rejected. .