LAWS(ALL)-1997-1-114

P P RASTOGI Vs. MEERUT UNIVERSITY

Decided On January 31, 1997
P.P.RASTOGI Appellant
V/S
MEERUT UNIVERSITY Respondents

JUDGEMENT

(1.) This is an application to review the jugment dated 27-11-1995 passed by the Bench of Hon'ble Paritosh K. Mukherji J. and Hon'ble Jagdish Bhalla, JJ. Since Hon'ble Paritosh K. Mukherji, J. has retired and Hon'ble Jagdish Bhalla, JJ. is sitting in Lucknow Bench of this Court, Hon'ble the Chief Justice by order dated 2-12-1996 has nominated this review application before us.

(2.) Heard Shri Ravi Kant, learned counsel for the applicant and Shri W.H. Khan, learned counsel for the petitioners.

(3.) In our opinion this application is liable to be rejected on the short ground that the applicants have no locus standi in the matter. Admittedly, this application for review has not been filed by the Committee of Management, but by certain members of the Committee of Management.