FARHAT KHAN Vs. STATE OF UTTAR PRADESH

Referred Judgements :-

SMT. BIMLA .RANI V. UNION OF INDIA [REFERRED TO]
KAMARUNNISSA V. UNION OF INDIA [REFERRED TO]
RAM PRAWESH SINGH V. DISTRICT MAGISTRATE [REFERRED TO]
RAJ BAHADUR YADAV V. STATE OF U.P. [REFERRED TO]
STATE OF U.P. V. SHAKEEL AHMAD [REFERRED TO]
SMT. KAMALA BAI V. UNION OF INDIA [REFERRED TO]
MADAN MOHAN V. STATE OF U.P. [REFERRED TO]
ARUN GHOSH VS. STATE OF WEST BENGAL [REFERRED TO]
GOLAM HUSSAIN ALIAS GAMA VS. COMMISSIONER OF POLICE CALCUTTA [REFERRED TO]
RAM RANJAN CHATTERJEE VS. STATE OF WEST BENGAL [REFERRED TO]
HARISH PAHWA VS. STATE OF UTTAR PRADESH [REFERRED TO]
RATTAN SINGH SHINGARA SINGH S O TEJA SINGH VS. STATE OF PUNJAB [REFERRED TO]
FITRAT RAZA KHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
ABDUL ZABBAR VS. STATE OF RAJASTHAN [REFERRED TO]
KAMLAKAR PRASAD CHATURVEDI VS. STATE OF MADHYA PRADESH [REFERRED TO]
MADAN LAL ANAND SHASHI ANAND VS. UNION OF INDIA [REFERRED TO]
M AHAMEDKUTTY VS. UNION OF INDIA [REFERRED TO]
KAMARUNNISSA BADHRUNNISSA SITHY AYSHA KAMARUNNISSA BADHRUNNISSA SITHY AYSHA VS. UNION OF INDIA [REFERRED TO]
BIRENDRA KUMAR RAI ALIAS VIRENDRA KUMAR RAI VS. UNION OF INDIA [REFERRED TO]
VEERAMANI VS. STATE OF TAMIL NADU [REFERRED TO]
SURYA PRAKASH SHARMA VS. STATE OF UTTAR PRADESH [REFERRED TO]