(1.) THIS is a writ petition challenging the order of the Commissioner of Income-tax under Section 264 of the Income-tax Act, 1961 (hereinafter referred to as "the Act").
(2.) THE facts of the case in a nutshell are as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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