LAWS(ALL)-1967-11-19

TEK CHAND GUPTA Vs. R K KARANJIA

Decided On November 24, 1967
TEK CHAND GUPTA Appellant
V/S
R K KARANJIA Respondents

JUDGEMENT

(1.) SHRI Tek Chand has filed this petition in revision. A complaint filed by him was dismissed by Shri K. S. Pathak, Special Magistrate, First Class, Dehradun.

(2.) HE filed a petition in revision against that order of the learned Magistrate but it was also dismissed by the Additional District Magistrate (Judicial), Dehradun.

(3.) AGGRIEVED by the order of the two-Courts below, Shri Tek Chand has filed the present revision petition in this Court.