CHANDRA PRAKASH @ PRAKASH Vs. STATE OF U.P.

Referred Judgements :-

DALIP SINGH V. STATE OF PUNJAB [REFERRED TO]
APPABHAI V. STATE OF GUJARAT [REFERRED TO]
PRAKASH V. STATE OF M.P. [REFERRED TO]
SHIVALINGAPPA KALLAYANAPPA V. STATE OF KARNATAKA [REFERRED TO]
STATE OF MAHARASHTRA V. SUKHDEO SINGH [REFERRED TO]
STATE OF U.P. V. ANIL SINGH [REFERRED TO]
ACHARAPARAMBATH PRADEEPAN V. STATE OF KERALA [REFERRED TO]
ASHOK KUMAR CHAUDHARY V. STATE OF BIHAR [REFERRED TO]
BIPIN KUMAR MONDAL V. STATE OF WEST BENGAL [REFERRED TO]
MAHENDRA PRATAP SINGH V. STATE OF UTTAR PRADESH [REFERRED TO]
PANCHHI V. STATE OF U.P. [REFERRED TO]
PULICHERLA NAGARAJU @ NAGARAJA REDDY V. STATE OF A.P. [REFERRED TO]
RAJ NARAIN SINGH V. STATE OF U.P. [REFERRED TO]
STATE REPRESENTED BY INSPECTOR OF POLICE V. RARAVANAN [REFERRED TO]
APPA V. STATE OF GUJARAT [REFERRED TO]
GAJOO V. STATE OF UTTARAKHAND [REFERRED TO]
RATTIRAM V. STATE OF M.P. [REFERRED TO]
SHEO SHANKAR SINGH V. STATE OF JHARKHAND [REFERRED TO]
STATE OF MP V. RAMESH [REFERRED TO]
SUNIL KUMAR SAMBHUDAYAL GUPTA V. STATE OF MAHARASHTRA [REFERRED TO]
RAMESHWAR S O KALYAN SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
HATE SINGH BHAGAT SINGH VS. STATE OF MADHYA BHARAT [REFERRED TO]
VADIVELU THEVAR CHINNIAH SERVAI VS. STATE OF MADRAS [REFERRED TO]
NARAYAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
DARYA SINGH VS. STATE OF PUNJAB [REFERRED TO]
UGAR AHIR VS. STATE OF BIHAR [REFERRED TO]
THULIA KALI VS. STATE OF TAMIL NADU [REFERRED TO]
RAMLAGAN SINGH VS. STATE OF BIHAR [REFERRED TO]
NANHEY VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. PARAS NATH SINGH [REFERRED TO]
MALKHAN SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
INDERSINGH VS. STATE DELHI ADMINISTRATION [REFERRED TO]
RAMJI DAYAWALA AND SONS PRIVATE LIMITED VS. INVEST IMPORT [REFERRED TO]
MACHHI SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF UTTAR PRADESH VS. M K ANTHONY [REFERRED TO]
BABU LODHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
MEHARAJ SINGH L NK KALU VS. STATE OF UTTAR PRADESH [REFERRED TO]
BONKYA ALIAS BHARAT SHIVAJI MANE OTHERS VS. STATE OF MAHARASHTRA [REFERRED TO]
BHAG SINGH GURMUKH SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. JEET SINGH [REFERRED TO]
STATE OF KARNATAKA VS. KRISHNAPPA [REFERRED TO]
JASWANT SINGH VS. STATE OF HARYANA [REFERRED TO]
SANDEEP VS. STATE OF HARYANA [REFERRED TO]
KRISHNA MOCHI VS. STATE OF BIHAR [REFERRED TO]
HARIJANA THIRUPALA VS. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD [REFERRED TO]
MOHAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
THAMAN KUMAR VS. STATE OF UNION TERRITORY OF CHANDIGARH [REFERRED TO]
SHIVRAJ BIPURAY JADHAV VS. STATE OF KARNATAKA [REFERRED TO]
SUNIL KUMAR VS. STATE OF GOVERNMENT OF NCT OF DELHI [REFERRED TO]
RATANSINH DALSUKHBHAI NAYAK VS. STATE OF GUJARAT [REFERRED TO]
CHAUDHARI RAMJIBHAI NARASANGBHAI VS. STATE OF GUJARAT [REFERRED TO]
STATE OF UTTAR PRADESH VS. KISHAN CHAND [REFERRED TO]
STATE OF A P VS. S RAYAPPA [REFERRED TO]
PAPPU VS. STATE OF MADHYA PRADESH [REFERRED TO]
NAMDEO VS. STATE OF MAHARASHTRA [REFERRED TO]
UJJAGAR SINGH VS. STATE OF PUNJAB [REFERRED TO]
NIVRUTTI PANDURANG KOKATE VS. STATE OF MAHARASHTRA [REFERRED TO]
GOLLA YELUGU GOVINDU VS. STATE OF ANDHRA PRADESH [REFERRED TO]
DINESH KUMAR VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF U P VS. KISHANPAL [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB [REFERRED TO]
SATBIR SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
AKHTAR VS. STATE OF UTTARANCHAL [REFERRED TO]
STATE OF KARNATAKA VS. SHANTAPPA MADIVALAPPA GALAPUJI [REFERRED TO]
ANNA REDDY SAMBASIVA REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
PANNAYAR VS. STATE OF TAMIL NADU [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB [REFERRED TO]
VISHNU VS. STATE OF RAJASTHAN [REFERRED TO]
JAMEEL VS. STATE OF U P [REFERRED TO]
JAYABALAN VS. U T OF PONDICHERRY [REFERRED TO]
RAM BHAROSEY VS. STATE OF U P [REFERRED TO]
BALRAJE ALIAS TRIMBAK VS. STATE OF MAHARASHTRA [REFERRED TO]
DHARNIDHAR VS. STATE OF U P [REFERRED TO]
BIPIN KUMAR MONDAL VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF U P VS. KRISHNA MASTER [REFERRED TO]
KISHAN SINGH VS. GURPAL SINGH [REFERRED TO]
G PARSHWANATH VS. STATE OF KARNATAKA [REFERRED TO]
ABDUL SAYEED VS. STATE OF MADHYA PRADESH [REFERRED TO]
RANJIT SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
VARUN CHAUDHARY VS. STATE OF RAJASTHAN [REFERRED TO]
BHAJAN SINGH ALIAS HARBHAJAN SINGH VS. STATE OF HARYANA [REFERRED TO]
STATE OF RAJASTHAN VS. ARJUN SINGH [REFERRED TO]
PRITHIPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
MANO DUTT VS. STATE OF U P [REFERRED TO]
STATE OF HARYANA VS. SHAKUNTLA [REFERRED TO]
GURU BASAVARAJ ALIAS BENNE SETTAPPA VS. STATE OF KARNATAKA [REFERRED TO]
PUDHU RAJA VS. STATE, REP. BY INSPECTOR OF POLICE [REFERRED TO]
MANGA @ MAN SINGH VS. STATE OF UTTARAKHAND [REFERRED TO]
KRISHAN VS. STATE OF HARYANA [REFERRED TO]
SHYAM NARAIN VS. STATE OF NCT OF DELHI [REFERRED TO]