UNION OF INDIA THROUGH CHIEF COMMISSIONER CENTRAL EXCISE & CUSTOM AND OTHERS Vs. JAG LAL S/O RAMESHWAR AND ANOTHER

Referred Judgements :-

NAND KUMAR VS. STATE OF BIHAR AND ORS. [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. GIRISH JAYANTI LAL VAGHELA [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
SURENDRA PRASAD TEWARI VS. UTTAR PRADESH RAJYA KRISHI UTPADAN MANDI PARISHAD [REFERRED TO]
CSIR VS. RAMESH CHANDRA AGRAWAL [REFERRED TO]
STATE OF WEST BENGAL VS. BANIBRATA GHOSH [REFERRED TO]
GENERAL MANAGER UTTARANCHAL JAL SANSTHAN VS. LAXMI DEVI [REFERRED TO]
STATE OF KARNATAKA VS. M L KESARI [REFERRED TO]
STATE OF RAJASTHAN VS. DAYA LAL [REFERRED TO]
UNION OF INDIA VS. VARTAK LABOUR UNION [REFERRED TO]
BRIJ MOHAN LAL VS. UNION OF INDIA [REFERRED TO]
UNIVERSITY OF RAJASTHAN VS. PREM LATA AGARWAL [REFERRED TO]
AMARENDRA KUMAR MOHAPATRA VS. STATE OF ORISSA [REFERRED TO]
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, CHENNAI VS. THIRU R. GOVINDASWAMY [REFERRED TO]
DIRECTOR, PRINTING AND STATIONARY DEPARTMENT, U.P. GOVERNMENT PRESS VS. MOTI LAL [REFERRED TO]