UTTAR PRADESH STATE ELECTRICITY BOARD, LUCKNOW AND ANOTHER Vs. THE U.P. PUBLIC SERVICE TRIBUNAL AND ANOTHER

Referred Judgements :-

SALAHUDDIN ANSARI V. STATE OF U.P. [REFERRED TO]
MAHESH NARAIN GUPTA V. STATE OF U.P. [REFERRED TO]
SUBHASH CHANDRA GUPTA V. STATE OF U.P. [REFERRED TO]
ASSOCIATED CEMENT COMPANIES LIMITED CHAIBASA CEMENT WORKS JHINKPANI VS. THEIR WORKMEN [REFERRED TO]
PUNJAB NATIONAL BANK LIMITED ALL INDIA PUNJAB NATIONAL BANK EMPLOYEES FEDERATION VS. ALL INDIA PUNJAB NATIONAL BANK EMPLOYEES FEDERATION:PUNJAB NATIONAL BANK LIMITED [REFERRED TO]
IMPERIAL TOBACCO COMPANY OF INDIA LIMITED VS. ITS WORKMEN [REFERRED TO]
MEENGLAS TEA ESTATE VS. WORKMEN [REFERRED TO]
STATE OF UTTAR PRADESH VS. C S SHARMA [REFERRED TO]
S L AGARWAL VS. GENERAL MANAGER HINDUSTAN STEEL LIMITED [REFERRED TO]
BAREILLY ELECTRICITY SUPPLY COMPANY LIMITED VS. WORKMEN [REFERRED TO]
UNION OF INDIA VS. SARDAR BAHADUR [REFERRED TO]
K L TRIPATHI VS. STATE BANK OF INDIA [REFERRED TO]
KASHINATH DIKSHJTA VS. UNION OF INDIA [REFERRED TO]
STATE BANK OF INDIA STATE BANK OF INDIA A K SOUNDRARAJAN VS. S VUAYA KUMAR:T DAYAKAR RAO:CENRTRAL BOARD OF DIRECTORS STATE BANK OF INDIA [REFERRED TO]
SATINDER SINGH ARORA SATINDER SINGH ARORA VS. STATE BANK OF PATIALAS:STATE BANK OF PATIALA [REFERRED TO]
S C GIROTRA VS. UNITED COMMERCIAL BANK UCO BANK [REFERRED TO]
STATE BANK OF PATIALA VS. S K SHARMA [REFERRED TO]
STATE OF UTTAR PRADESH VS. T P LAL SRIVASTAVA [REFERRED TO]
AJIT KUMAR NAG VS. GENERAL MANAGER P J INDIAN OIL CORPORATION LTD [REFERRED TO]
ROOP SINGH NEGI VS. PUNJAB NATIONAL BANK [REFERRED TO]
BIECCO LAWRIE LTD VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF U P VS. SAROJ KUMAR SINHA [REFERRED TO]
UMA SHANKAR YADAV VS. REGISTRAR OF COOP SOCIETIES [REFERRED TO]
SUBHASH CHANDRA SHARMA VS. MANAGING DIRECTOR U P CO OP SPG MILS FEDERATION LTD [REFERRED TO]
SUBHASH CHANDRA SHARMA VS. U P COOPERATIVE SPINNING MILLS [REFERRED TO]
RAJESH PRASAD MISHRA VS. COMMISSIONER JHANSI DIVISION [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. GURUDAS SINGH [REFERRED TO]
PANCHMAHAL VADODARA GRAMIN BANK VS. D.M. PARMAR [REFERRED TO]
TATA OIL MILLS COMPANY, LIMITED VS. ITS WORKMEN [REFERRED TO]
CHAMOLI DISTRICT CO-OPERATIVE BANK LTD. THROUGH ITS SECRETARY/MAHAPRANDHAK & ANR. VS. RAGHUNATH SINGH RANA & ORS. [REFERRED TO]