REGENT COMPUTRONICS PVT. LTD.

AJIT SINGH PATEL AND 10 OTHERS; SHIVAM KUMAR NAYAK AND 13 OTHERS; PRAVEEN KUMAR GAUTAM; ANAND MISHRA AND 8 OTHERS; MOHAMMAD SHAMS; SYED AHMAD ALI; KAILASH VISHWAKARMA; SAMRAH AHMAD; RAJESH KUMAR AND 2 OTHERS; ABHISHEK KUMAR SINGH AND ANOTHER Appellant

V/S

State Of U P And 3 Others Respondents

Referred Judgements :-

A A CALTON VS. DIRECTOR OF EDUCATION [REFERRED TO]
P MAHENDRAN MALTEESH Y ANNIGERI VS. STATE OF KARNATAKA [REFERRED TO]
N T DEVIN KATTI VS. KARNATAKA PUBLIC SERVICE COMMISSION [REFERRED TO]
SHRAWAN KUMAR JHA SHRAWAN KUMAR JHA VS. STATE OF BIHAR:RAM SEWAK SHARMA [REFERRED TO]
MADHYA PRADESH HASTA SHILPA VIKASNIGAM LIMITED VS. DEVENDRAKUMAR JAIN [REFERRED TO]
JASWANT SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
UNION OF INDIA VS. RAJESH P U PUTHUVALNIKATHU [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
INDERPREET SINGH KAHLON VS. STATE OF PUNJAB [REFERRED TO]
SONIA VS. ORIENTAL INSURANCE CO LTD [REFERRED TO]
M P STATE COOP BANK LTD VS. NANURAM YADAV [REFERRED TO]
RADHA TIWARI VS. STATE OF U P [REFERRED TO]
RAJESH KUMAR VS. STATE OF BIHAR [REFERRED TO]
VIKAS PRATAP SINGH VS. STATE OF CHHATTISGARH [REFERRED TO]
NISHA DEVI VS. STATE OF H.P. [REFERRED TO]
JOGINDER PAL VS. STATE OF PUNJAB [REFERRED TO]
THE INDIAN INSTITUTE OF INFORMATION TECHNOLOGY, DEOGHAT JHALWA ALLAHABAD AND ANOTHER, ETC. VS. DR. ANURIKA VAISH AND OTHERS, ETC. [REFERRED TO]

JUDGEMENT

(1.) Heard Sri Ashok Khare Senior Advocate assisted by Sri Siddharth Khare, learned Standing counsel appears for respondent no. 1 and Sri R.K. Ojha, Senior Advocate assisted by Sri Vimlesh Kumar Rai appeared on behalf of respondent nos. 2, 3 and 4.

(2.) The Bunch of the writ petitions are directed against an order dated 11.8.2017 passed by Chief Engineer (Establishment-2-1), U.P. Jal Nigam, Lucknow. The selection and appointment of Assistant Engineer (Civil); Assistant Engineer (Electrical / Mechanical) and Assistant Engineer (Computer Science / Electronics and Communication / Electrical and Electronics) have been cancelled.

(3.) The order dated 11.8.2017 has been preceded by a decision of Board of Directors taken in its 166th meeting on 26.7.2017 vide Item No. 166.19.02 pursuant to agenda dated 25.7.2017.

Click here to view full judgment.

AJIT SINGH PATEL AND 10 OTHERS; SHIVAM KUMAR NAYAK AND 13 OTHERS; PRAVEEN KUMAR GAUTAM; ANAND MISHRA AND 8 OTHERS; MOHAMMAD SHAMS; SYED AHMAD ALI; KAILASH VISHWAKARMA; SAMRAH AHMAD; RAJESH KUMAR AND 2 OTHERS; ABHISHEK KUMAR SINGH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address