LAWS(ALL)-2017-5-496

BRIJESH SINGH Vs. STATE OF U P

Decided On May 09, 2017
BRIJESH SINGH Appellant
V/S
STATE OF U P Respondents

JUDGEMENT

(1.) The argument of aforesaid both appeals were concluded on 09.05.2017, when, following order was passed by us:

(2.) Heard Sri V.P. Srivastava, learned Senior Counsel assisted by Sri Harish Chandra Mishra, learned counsel for the appellant, Sri Saghir Ahmad assisted by Kumari Meena, Sri A.N. Mulla, Sri J.K. Upadhyay, learned AGAs for the State and Smt Manju Thakur, State law officer.

(3.) We will give reasons later. But we make the operative portion here and now.