NATHOO RAM Vs. D.D.C. & OTHERS

Referred Judgements :-

RAGHUNADHA V. BROZO KISHORO [REFERRED TO]
SHANTI PRAKASH GUPTA V. DDC [REFERRED TO]
GOVIND DASS V. KULDIP SINGH [REFERRED TO]
KARAN SINGH V. DDC [REFERRED TO]
NEELKISTO DEB V. BEERCHUNDER [REFERRED TO]
SHER SINGH V. GAMDOOR SINGH [REFERRED TO]
SRINIVAS KRISHNARAO KANGO VS. NARAYAN DEVJI KANGO [REFERRED TO]
RUKHMABAI VS. LALA LAXMINARAYAN [REFERRED TO]
BHAGWAN DAYAL SINCE DECEASED AND THEREAFTER HIS HEIRS AND LEGAL REPRESENTATIVES BANSGOPAL DUBEY VS. REOTI DEVI DECEASED AND AFTER HER DEATH MST DAYAVATI HER DAUGHTER [REFERRED TO]
ACHUTHAN NAIR VS. CHINNAMMU AMMA [REFERRED TO]
MUDI GOWDA GOWDAPPA SANKH VS. RAM CHANDRA RAVAGOWUA SANKH [REFERRED TO]
BAIKUNTHA NATH PARAMANIK DRAD VS. SASHI BHUSAN PRAMANIK DEAD [REFERRED TO]
SHER SINGH VS. JOINT DIRECTOR OF CONSOLIDATION [REFERRED TO]
BHAGWANT P SULAKHE VS. DIGAMBAR GOPAL SULAKHE [REFERRED TO]
RAMDULAR VS. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR [REFERRED TO]
PREETAM SINGH DEAD VS. ASSTT DIRECTOR OF CONSOLIDATION [REFERRED TO]
SURENDRA KUMAR VS. PHOOLCHAND DEAD [REFERRED TO]
RAM AVTAR VS. RAM DHANI [REFERRED TO]
SESHMANI VS. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT BASTI U P [REFERRED TO]
GAYA DIN D VS. HANUMAN PRASAD D [REFERRED TO]
D S LAKSHMAIAH VS. L BALASUBRAMANIYAM [REFERRED TO]
APPASAHEB PEERAPPA CHANDGADE VS. DEVENDRA PEERAPPA CHANDGADE [REFERRED TO]
RAMAKANT SINGH VS. DEPUTY DIRECTOR OF CONSOLIDATION U P [REFERRED TO]
RAM NATH VS. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR [REFERRED TO]
APPALASWAMI VS. SURYANARAYANAMURTI [REFERRED TO]
JAGDAMBA PRASAD VS. KRIPA SHANKAR [REFERRED TO]