DR. ASHOK NIGAM Vs. LUCKNOW NAGAR NIGAM

Referred Judgements :-

JULIUS V. LORD BISHOP OF OXFORD [REFERRED TO]
DAL SINGH V. KING EMPEROR OF INDIA [REFERRED TO]
ASSOCIATED PROVINCIAL PICTURE HOUSES LTD. V. WEDNESBURY CORPORATION [REFERRED TO]
KING V. GENERAL COMMISSIONER [REFERRED TO]
STATE OF BOMBAY V. F.N. BALSARA [REFERRED TO]
STATE OF M.P. V. GOPAL SINGH [REFERRED TO]
DEEPAK KUMAR SUTHAR V. STATE [REFERRED TO]
E. V. SECRETARY OF STATE FOR THE HOME DEPARTMENT [REFERRED TO]
MOREY V. DOUD [REFERRED TO]
NOIDA ENTREPRENEURS ASSOCIATION V. U.P. FINANCIAL CORPORATION [REFERRED TO]
PEOPLE'S UNION FOR CIVIL LIBERTIES V. UNION OF INDIA [REFERRED TO]
RAMANA DAYARAM SHETTY V. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
UNION OF INDIA V. M/S. GRAPHIC INDUSTRIES CO. [REFERRED TO]
VIJAY SINGH V. STATE OF U.P. [REFERRED TO]
R.N. NANJUNDAPPA V. T. THIMMAIAH [REFERRED TO]
COMISSIONER OF POLICE BOMBAY VS. GORDHANDAS BHANJI [REFERRED TO]
SAGHIR AHMAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
NAGUBAI AMMAL VS. B SNAMA RAO [REFERRED TO]
A M ALLISON E B SHAWE VS. B L SEN:B L SEN [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHAILAL BHAI:BHIKABHAI:CHHAGANBHAI:GOVINDBHAI:RATILAL:BHIKABHAI:SHIVABHAI:RAICHANDBHAI:HAZARILAL:MAGANBHAI:SANABHAI:MANSUKHLAL:KASTURCHAND:VENIBHAI:KALIDAS:CHHOTABHAI DEAD AFTER HIM DHAI BEN:AMARCHAND:BHAILAL BHAI:KHODABHAI A [REFERRED TO]
COMMISSIONE OF INCOME TAX MADRAS O V R SV SR ARUNACHALAM CRETTAR VS. V MR P FIRM MUAR O R M O M A M CHIDAMBARAM CHETTIAR THE COMMISSIONER OF INCOME TAX MADRAS O RM SP SV FIRM [REFERRED TO]
GADDE VENKATESWARA RAO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
GENERAL ASSURANCE SOCIETY LIMITED VS. CHANDMULL JAIN [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
TILOKCHAND AND MOTICHAND VS. H B MUNSHI [REFERRED TO]
CHAMPALAL BINANI VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
A SANJEEVI NAIDU VS. STATE OF MADRAS [REFERRED TO]
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED VS. ULHASNAGAR MUNICIPAL COUNCIL [REFERRED TO]
ZORA SINGH VS. J M TANDON [REFERRED TO]
SIRSI MUNICIPALITY VS. CEGELIA KOM FRANCIS TELLIS [REFERRED TO]
AJODHYA BHAGAT VS. STATE OF BIHAR [REFERRED TO]
ERUSIAN EQUIPMENT AND CHEMICALS LIMITED UNION OF INDIA VS. STATE OF WEST BENGAL:A K MITHIBORWALA [REFERRED TO]
HAR SHANKAR VS. DEPUTY EXCISE AND TAXATION COMMR [REFERRED TO]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [REFERRED TO]
STATE OF HARYANA VS. KARNAL DISTILLERY COMPANY LIMITED [REFERRED TO]
RADHAKRISHNA AGARWAL VS. STATE OF BIHAR [REFERRED TO]
B N NAGARAJAN VS. STATE OF KARNATAKA [REFERRED TO]
FT GIRDHARAN PRASAD MISSIR VS. STATE OF BIHAR [REFERRED TO]
PREMJI BHAI PARMAR R C RICHHARIYA VS. DELHI DEVELOPMENT AUTHORITY:DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
KASTURI LAL LAKSHMI REDDY REPRE SENTED VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
KASTURI LAL LAKSHMI REDDY REPRE SENTED VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
SHALINI SONI VS. UNION OF INDIA [REFERRED TO]
DIVISIONAL FOREST OFFICER VS. BISHWANATH TEA GO LIMITED [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY VS. MAHINDRA AND MAHINDRA LIMITED [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
STATE OF MADHYA PRADESH VS. NANDLAL JAISWAL [REFERRED TO]
AMBICA QUARRY WORKS AMBALAL MANIBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
COLLECTOR LAND ACQUISITION ANANTNAG VS. KATIJI [REFERRED TO]
MOHAMMAD SWALLEH VS. THIRD ADDITIONAL DISTRICT JUDGE MEERUT [REFERRED TO]
STATE OF UTTAR PRADESH VS. RENUSAGAR POWER CO [REFERRED TO]
BAREILLY DEVELOPMENT AUTHORITY VS. AJAI PAL SINGH [REFERRED TO]
DWARKADAS MARFATIA AND SONS VS. BOARD OF TRUSTEES OF THE PORT OF BOMBAY [REFERRED TO]
DWARKADAS MARFATIA AND SONS VS. BOARD OF TRUSTEES OF THE PORT OF BOMBAY [REFERRED TO]
MAHABIR AUTO STORES VS. INDIAN OIL CORPORATION [REFERRED TO]
KUMARI SHRILEKHA VIDYARTHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
DELHI DEVELOPMENT HORTICULTURE EMPLOYEES UNION VS. DELHI ADMINISTRATION DELHI [REFERRED TO]
FOOD CORPORATION OF INDIA VS. KAMDHENU CATTLE FEED INDUSTRIES [REFERRED TO]
RAMJAS FOUNDATION VS. UNION OF INDIA [REFERRED TO]
STERLING COMPUTERS LIMITED UNITED DATABASE INDIA PRIVATE LIMITED UNITED INDIA PERIODICALS PRIVATE LIMITED VS. M AND N PUBLICATIONS LIMITED:MAN PUBLICATIONS LIMITED:M AND N PUBLICATIONS LIMITED [REFERRED TO]
STATE OF ORISSA R C ROUT BINAYAK PANDA H C PRUSTY VS. SUKANTI MOHAPATRA:SUKANTI MOHAPATRA:RABINARAYAN MALL:STATE OF ORISSA [REFERRED TO]
RAM CHAND VED PRAKASH VS. UNION OF INDIA [REFERRED TO]
STATE OF GUJARAT VS. MEGHJI PETHRAJ SHAH CHARITABLE TRUST [REFERRED TO]
KRISHAN YADAV VS. STATE OF HARYANA [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
K R SRINIVAS K V RAMANA VS. R M PREMCHAND:R M PREMCHAND [REFERRED TO]
NOORDUDDIN VS. K L ANAND [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. SADHANA AGARWAL [REFERRED TO]
STATE OF BIHAR VS. DHIRENDRAKUMAR [REFERRED TO]
LIC OF INDIA VS. CONSUMER EDUCATION AND RESEARCH CENTRE [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. NODHA RAM [REFERRED TO]
AGRICULTURAL AND PROCESSED FOOD PRODUCTS AGRICULTURAL AND PROCESSED FOOD PRODUCTS UNION OF INDIA OSWAL AGRO FURANE LIMITED VS. OSWAL AGRO FURANE:OSWAL AGRO FURANE:OSWAL AGRO FURANE LTD:UNION OF INDIA [REFERRED TO]
BUDDHI KOTA SUBBARAO VS. K PARASARAN [REFERRED TO]
STATE OF UTTAR PRADESH VS. BRIDGE AND ROOF COMPANY INDIA LIMITED [REFERRED TO]
STATE OF ORISSA VS. NARAIN PRASAD [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. INDUSTRIAL DEVELOPMENT INVESTMENT CO PRIVATE LIMITED [REFERRED TO]
STATE OF RAJASTHAN VS. D R LAXMI [REFERRED TO]
KRISHNAN KAKKANTH VS. GOVERNMENT OF KERALA [REFERRED TO]
RAMNIKLAL N BHUTTA VS. STATE OF MAHARASHTRA [REFERRED TO]
ASHWANI KUMAR VS. STATE OF BIHAR [REFERRED TO]
JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA JABALPUR M P VS. BAL KISHAN SONI [REFERRED TO]
M P OIL EXTRACTION K N OIL INDUSTRIES VS. STATE OF MADHYA PRADESH [REFERRED TO]
MUNICIPAL CORPORATION BILASPUR VS. VEER SINGH RAJPUT [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED TO]
MEERA MASSEY MRS ABHA MALHOTRA S C BHADWAL VS. S R MEHROTRA [REFERRED TO]
K K MODI VS. K N MODI [REFERRED TO]
STATE OF MADHYA PRADESH VS. DHARAM BIR [REFERRED TO]
SABIA KHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNION OF INDIA VS. STATE OF HARYANA [REFERRED TO]
INDU KAKKAR VS. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED [REFERRED TO]
RAUNAQ INTERNATIONAL LIMITED VS. I V R CONSTRUCTION LIMITED [REFERRED TO]
JAIN SWETAMBAR TERAPANTHI VID S VS. PHUNDAN SINGH [REFERRED TO]
STYLE DRESS LAND VS. UNION TERRITORY CHANDIGARH [REFERRED TO]
MAHARAJA CHINTAMANI SARAN NATH SHAHDEO VS. STATE OF BIHAR [REFERRED TO]
A P AGGARWAL VS. GOVERNMENT OF N C T OF DELHI [REFERRED TO]
INDIRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
AIR INDIA LIMITED VS. COCHIN INT AIRPORT LIMITED [REFERRED TO]
MONARCH INFRASTRUCTURE PVT LIMITED VS. COMMISSIONER ULHASNAGAR MUNICIPAL CORPORATION [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. KURIEN E KALATHIL [REFERRED TO]
CHIMAJIRAO KANHOJIRAO SHIRKE VS. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED [REFERRED TO]
MALLIKARJUNA MUDHAGAL NAGAPPA VS. STATE OF KARNATAKA [REFERRED TO]
SHAMA PRASHANT RAJE VS. GANPATRAO [REFERRED TO]
NAZIRA BEGUM LASHKAR VS. STATE OF ASSAM [REFERRED TO]
LIFE INSSURANCE CORPORATION OF INDIA VS. ASHA GOEL [REFERRED TO]
LIFE INSSURANCE CORPORATION OF INDIA VS. ASHA GOEL [REFERRED TO]
UNION OF INDIA VS. TARUN K SINGH [REFERRED TO]
UGAR SUGAR WORKS LIMITED VS. DELHI ADMINISTRATION [REFERRED TO]
VERIGAMTO NAVEEN VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
UNION OF INDIA VS. DINESH ENGINEERING CORPORATION [REFERRED TO]
ROSHAN DEEN VS. PREETI LAL [REFERRED TO]
STATE OF BIHAR VS. JAIN PLASTICS AND CHEMICALS LIMITED [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
STATE OF HARYANA VS. STATE OF PUNJAB [REFERRED TO]
ORISSA STATE FINANCIAL CORPORATION VS. NARSINGH CH NAYAK [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PADAM DEVI [REFERRED TO]
B RAMANJINI VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF RAJASTHAN VS. LATA ARUN [REFERRED TO]
KAILASH CHAND SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
URBAN IMPROVEMENT TRUST UDAIPUR VS. BHERU LAL [REFERRED TO]
ABDUL RAHMAN VS. PRASONY BAI [REFERRED TO]
ONKAR LAL BAJAJ VS. UNION OF INDIA [REFERRED TO]
CHANCHAL GOYAL VS. STATE OF RAJASTHAN [REFERRED TO]
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED VS. AJAY KUMAR [REFERRED TO]
FEDERATION OF RAILWAY OFFICERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
MANAGING DIRECTOR UTTAR PRADESH LAND DEVELOPMENT CORPORATION VS. AMAR SINGH [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
S D S SHIPPING PRIVATE LIMITED VS. JAY CONTAINER SERVICES COMPANY PRIVATE LIMITED [REFERRED TO]
STATE OF HARYANA VS. TILAK RAJ [REFERRED TO]
CHANDRA SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
NATIONAL HIGHWAY AUTHORITY OF INDIA VS. GANGA ENTERPRISES [REFERRED TO]
HARYANA TOURISM CORPORATION LIMITED VS. FAKIR CHAND [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. GHULAM MOHAMMAD DAR [REFERRED TO]
SULTAN SADIK VS. SANJAY RAJ SUBHA [REFERRED TO]
DIRECTORATE OF EDUCATION VS. EDUCOMP DATAMATICS LTD [REFERRED TO]
S J S BUSINESS ENTERPRISES P LTD VS. STATE OF BIHAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. JOHRI MAL [REFERRED TO]
A UMARANI VS. REGISTRAR CO OPERATIVE SOCIETIES [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. HARCHAND RAI CHANDAN LAL [REFERRED TO]
POLYMAT INDIA P LTD VS. NATIONAL INSURANCE CO LTD [REFERRED TO]
CHOLAN ROADWAYS LTD VS. G THIRUGNANASAMBANDAM [REFERRED TO]
STATE OF N C T OF DELHI VS. SANJEEVALIASBITTOO [REFERRED TO]
MASTER MARINE SERVICES PVT LTD VS. MALFE and HODGKINSON PVT LTD [REFERRED TO]
STATE OF KARNATAKA VS. ALL INDIA MANUFACTURERS ORGANIZATION [REFERRED TO]
GANPATIBAI VS. STATE OF M P [REFERRED TO]
RAMESH CHANDRA SANKLA VS. VIKRAM CEMENT [REFERRED TO]
SAWARAN LATA VS. STATE OF HARYANA [REFERRED TO]
DLF UNIVERSAL LTD VS. DIRECTOR T&C PLANNING HARYANA [REFERRED TO]
PRADEEP OIL CORPORATION VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
NOIDA ENTREPRENEURS ASSOCIATION VS. NOIDA [REFERRED TO]
CAUVERY COFFEE TRADERS VS. HORNOR RESOURCES INTERN CO LTD [REFERRED TO]
ABDUL HAMEED VS. MOHD ISHAQ [REFERRED TO]
V CHANDRASEKARAN VS. ADMINISTRATIVE OFFICER [REFERRED TO]
M/S. MAYUR CONTINENTAL, DEHRADUN AND OTHERS VS. ADMINISTRATOR, NAZUL LAND, DEHRADNN AND OTHERS [REFERRED TO]