ALTAF Vs. STATE OF U P

Referred Judgements :-

STATE OF U.P. VS. BABU AND OTHERS [REFERRED TO]
JOHAR AND OTHERS VS. MANDAL PRASAD AND ANOTHER [REFERRED TO]
D STEPHENS VS. NOSIBOLLA [REFERRED TO]
K CHINNASWAMY REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
MAHENDRA PRATAP SINGH VS. SARJU SINGH [REFERRED TO]
KHETRABASI SAMUAL F VS. STATE OF ORISSA [REFERRED TO]
SATYENDRA NATH DUTTA VS. RAM NARAIN [REFERRED TO]
DULI CHAND VS. DELHI ADMINISTRATION [REFERRED TO]
PATHUMMA VS. MUHAMMAD [REFERRED TO]
MUNNA DEVI VS. STATE OF RAJASTHAN [REFERRED TO]
JAGANNATH CHAUDHARY VS. RAMAYAN SINGH [REFERRED TO]
RAM BRIKSH SINGH VS. AMBIKA YADAV [REFERRED TO]
SHAILESH JASVANTBHAI VS. STATE OF GUJARAT [REFERRED TO]
AHMED HUSSEIN VALI MOHAMMED SAIYED VS. STATE OF GUJARAT [REFERRED TO]
JAMEEL VS. STATE OF U P [REFERRED TO]
RAJENDRA PRALHADRAO WASNIK VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF U P VS. SANJAY KUMAR [REFERRED TO]
GURU BASAVARAJ ALIAS BENNE SETTAPPA VS. STATE OF KARNATAKA [REFERRED TO]
GOPAL SINGH VS. STATE OF UTTARAKHAND [REFERRED TO]
HAZARA SINGH VS. RAJ KUMAR [REFERRED TO]