LAWS(ALL)-2017-3-256

THE COMMISSIONER Vs. S/S KRISHNA PULSES

Decided On March 09, 2017
The Commissioner Appellant
V/S
S/S Krishna Pulses Respondents

JUDGEMENT

(1.) (Ref:- Delay Condonation Application No.87022 of 2012)

(2.) Heard.

(3.) Delay occasioned in filing of the revision has been explained to the satisfaction of the Court.