AMI CHAND Vs. STATE OF U.P.

Referred Judgements :-

PURUSHOTHAM PANDIT KHER V. SPECIAL DEPUTY COMMISSIONER [REFERRED TO]
K. DEVAKIMMA V. TIRUMALA TIRUPATI DEVASTHANAM [REFERRED TO]
ADMINISTRATOR GENERAL OF WEST BENGAL V. COLLECTOR,VARANASI [REFERRED TO]
BHULE RAM V. UNION OF INDIA [REFERRED TO]
FORT PRESS CO. LTD. V. MUNICIPAL CORPORATION OF CITY OF BOMBAY [REFERRED TO]
TRIBENI DEVI VS. COLLECTOR OF RANCHI AND VICE VERSA [REFERRED TO]
ASSAM RAILWAYS AND TRADING COMPANY LIMITED VS. COLLECTOR OF LAKHIMPUR [REFERRED TO]
BRIG SAHIB SINGH KALHA VS. AMRITSAR IMPROVEMENT TRUST [REFERRED TO]
STATE OF UTTAR PRADESH VS. MAJOR JITENDRA KUMAR [REFERRED TO]
KAUSALYA DEVI BOGRA SYED YUSLJFUDDIN SYED ZIAUDDIN VS. LAND ACQUISITION OFFICER AURANGABAD:STATE OF MAHARASHTRA [REFERRED TO]
CHIMANLAL HARGOVINDDAS VS. SPECIAL LAND ACQUISITION OFFICER POONA [REFERRED TO]
MEHTA RAVINDRARAI AJITRAI VS. STATE OF GUJARAT [REFERRED TO]
BHAGWATHULA SAMANNA VS. SPECIAL TAHSILDAR AND LAND ACQUISITION OFFICER VISAKHAPATNAM MUNICIPALITY VISAKHAPATNAM [REFERRED TO]
JAWAJEE NAGNATHAM VS. REVENUE DIVISIONAL OFFICER ADILABAD A P [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. SIDAPPA OMANNA TUMARI [REFERRED TO]
LAND ACQUISITION OFFICER ELURU VS. JASTI ROHINI [REFERRED TO]
V M SALGOACAR AND BROTHER LIMITED VS. UNION OF INDIA [REFERRED TO]
K VASUNDARADEVI VS. REVENUE DIVISIONAL OFFICER LAO [REFERRED TO]
SHAKUNTALABAI VS. STATE OF MAHARASHTRA [REFERRED TO]
U P JAL NIGAM LUCKNOW VS. KALRA PROPERTIES P LTD [REFERRED TO]
BASAVA VS. SPL LAND ACQUISITION OFFICER [REFERRED TO]
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER CHITTOR VS. L KAMALAMMA DEAD [REFERRED TO]
U P AVAS EVAM VIKAS PARISHAD VS. JAINUL ISLAM [REFERRED TO]
RAMESH CHAND BANSAL VS. DISTRICT MAGISTRATE COLLECTOR GHAZIABAD [REFERRED TO]
SHAJI KURIAKOSE VS. INDIAN OIL CORPN LIMITED [REFERRED TO]
TEJUMAL BHOJWANI VS. STATE OF UTTAR PRADESH [REFERRED TO]
LAND ACQUISITION OFFICER KAMMARAPALLY VILLAGE NIZAMABAD DISTRICT ANDHRA PRADESH VS. NOOKALA RAJAMALLU [REFERRED TO]
LAND ACQUISITION OFFICER KAMMARAPALLY VILLAGE NIZAMABAD DISTRICT ANDHRA PRADESH VS. NOOKALA RAJAMALLU [REFERRED TO]
R SAI BHARATHI VS. J JAYALALITHA [REFERRED TO]
UNION OF INDIA VS. SAVJIRAM [REFERRED TO]
KRISHI UTPADAN MANDI SAMITI SAHASWAN DISTRICT VS. BIPIN KUMAR [REFERRED TO]
H P HOUSING BOARD VS. BHARAT S NEGI [REFERRED TO]
KIRAN TANDON VS. ALLAHABAD DEVELOPMENT AUTHORITY [REFERRED TO]
CEMENT CORPN OF INDIA VS. PURYA [REFERRED TO]
VILUBEN JHALEJAR CONTRACTOR VS. STATE OF GUJARAT [REFERRED TO]
NELSON FERNANDES VS. SPL L A O SOUTH GOA [REFERRED TO]
GAFAR VS. MORADABAD DEVELOPMENT AUTHORITY [REFERRED TO]
ATMA SINGH VS. STATE OF HARYANA [REFERRED TO]
KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD VS. K S GANGADHARAPPA [REFERRED TO]
SATISH VS. STATE OF U P [REFERRED TO]
LAL CHAND VS. UNION OF INDIA [REFERRED TO]
SUBH RAM VS. HARYANA STATE [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. KARIGOWDA [REFERRED TO]
LA P HOUSING BOARD VS. K MANOHAR REDDY [REFERRED TO]
ANJANI MOLU DESSAI VS. STATE OF GOA [REFERRED TO]
TRISHALA JAIN VS. STATE OF UTTARANCHAL [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. M K RAFIQ SAHEB [REFERRED TO]
VALLIYAMMAL VS. SPECIAL TAHSILDAR LAND ACQUISITION [REFERRED TO]
CHANDRASHEKAR VS. LAND ACQUISITION OFFICER [REFERRED TO]
MEHRAWAL KHEWAJI TRUST REGD FARIDKOT VS. STATE OF PUNJAB [REFERRED TO]
SABHIA MOHAMMED YUSUF ABDUL HAMID MULLA D BY L RS VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
M SAMIULLAH VS. COLLECTOR OF ALIGARH [REFERRED TO]
ASHRAFI VS. STATE OF HARYANA [REFERRED TO]
UDHO DASS VS. STATE OF HARYANA [REFERRED TO]
MEERUT DEVELOPMENT AUTHORITY THRU' ITS SECRETARY VS. BASHESHWAR DAYAL [REFERRED TO]
MOHINDER SINGH VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. RAJ KUMAR BAGHAL SINGH [REFERRED TO]
NIRMAL SINGH VS. STATE OF HARYANA [REFERRED TO]
MAJ. GEN. KAPIL MEHRA VS. UNION OF INDIA [REFERRED TO]
BHUPAL SINGH VS. STATE OF HARYANA [REFERRED TO]
NATIONAL THERMAL POWER CORPORATION VS. STATE OF U.P. AND ORS. [REFERRED TO]
POWER GRID CORPORATION VS. STATE OF U.P. AND ORS. [REFERRED TO]