REGENT COMPUTRONICS PVT. LTD.

We The People Appellant

V/S

STATE OF U.P Respondents

Referred Judgements :-

SECRETARY,MINOR IRRIGATION AND RURAL ENGINEERING SERVICES,U.P. V. SAHNGOO RAM ARYA [REFERRED TO]
INDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
ZAHIRA HABIBULLA H SHEIKH VS. STATE OF GUJARAT [REFERRED TO]
SASI THOMAS VS. STATE TAMIL NADU [REFERRED TO]
NIRMAL SINGH KAHLON VS. STATE OF PUNJAB [REFERRED TO]
SIDHARTHA VASHISHT ALIAS MANU SHARMA VS. STATE NCT OF DELHI [REFERRED TO]
BABUBHAI VS. STATE OF GUJARAT [REFERRED TO]
K.V.RAJENDRAN VS. SUPERINTENDENT OF POLICE, CBCID SOUTH ZONE, CHENNAI [REFERRED TO]
MITHILESH KUMAR SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
POOJA PAL VS. UNION OF INDIA AND ORS. [REFERRED TO]
DHARAM PAL VS. STATE OF HARYANA & ORS. [REFERRED TO]

JUDGEMENT

(1.) Heard the petitioner in person, Shri R.K. Dwivedi, learned A.G.A. for the State and Shri Alok Singh, learned counsel holding brief for Shri Rishad Murtaza, learned counsel for the C.B.I.

(2.) This P.I.L. Writ Petition pertains to the transfer of investigation of Case Crime No.52 of 2017, Police Station Saadatganj, Lucknow to the C.B.I. The circumstances in which this transfer has been sought is already indicated in the previous orders passed by this Court on 8.2017 and 21.2017.

(3.) The background of this sensitive matter is in relation to the murder of a businessman, Shrawan Kumar Sahu and his son namely Ayush Sahu.

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WE THE PEOPLE Vs. STATE OF U.P

Referred Judgements :-

JUDGEMENT

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