DR. PUNEET KUMAR GUPTA AND ANOTHER Vs. UNION OF INDIA THROU SECY. MINISTRY OF HEALTH AND FAMILY AND ORS.

Referred Judgements :-

R.N. NANJUNDAPPA V. T. THIMMIAH [REFERRED TO]
M. RAMANATHA PILLAI V. STATE OF KERALA [REFERRED TO]
COUNCIL OF CIVIL SERVICES UNION V. MINISTER OF THE CIVIL SERVICE [REFERRED TO]
DAILY RATE CASUAL LABOUR V. UNION OF INDIA [REFERRED TO]
STATE OF HARYANA V. DES RAJ SANGAR [REFERRED TO]
STATE OF U.P. V. J.P. CHAURASIA [REFERRED TO]
BHAGWATI PRASAD V. DELHI STATE MINERAL DEVELOPMENT CORPORATION [REFERRED TO]
DHARWAD DISTRICT P.W.D. LITERATE DAILY WAGE EMPLOYEES ASSOCIATION V. STATE OF KARNATAKA [REFERRED TO]
GHAZIABAD DEVELOPMENT AUTHORITY V. VIKRAM CHAUDHARY [REFERRED TO]
GRIHA KALYAN WORKERS' UNION V. UNION OF INDIA [REFERRED TO]
HARBANS LAL V. STATE OF HIMACHAL PRADESH [REFERRED TO]
STATE OF HARYANA V. JASMER SINGH [REFERRED TO]
STATE OF HARYANA V. PIARA SINGH [REFERRED TO]
V. MARKANDEYA V. STATE OF A.P. [REFERRED TO]
A. UMARANI V. REGISTRAR,COOPERATIVE SOCIETIES [REFERRED TO]
AVAS VIKAS SANGHATHAN V. ENGINEERS ASSOCIATION [REFERRED TO]
JAIPAL V. STATE OF HARYANA [REFERRED TO]
RAM PRAVESH SINGH V. STATE OF BIHAR [REFERRED TO]
STATE OF HARYANA V. CHARANJIT SINGH [REFERRED TO]
STATE OF HARYANA V. TILAK RAJ [REFERRED TO]
STATE OF ORISSA V. BALRAM SAHU [REFERRED TO]
UNION OF INDIA V. K.V. BABY [REFERRED TO]
KISHORI MOHANLAL BAKSHI VS. UNION OF INDIA [REFERRED TO]
KEDAR NATH BAHL VS. STATE OF PUNJAB [REFERRED TO]
N C SINGHAL VS. UNION OF INDIA [REFERRED TO]
FEDERATION OF ALL INDIA CUSTOMS AND CENTRAL EXCISE STENOGRAPHERS RECOGNISED VS. UNION OF INDIA [REFERRED TO]
MEWA RAM KANOJIA VS. ALL INDIA INSTITUTE OF MEDICAL SCIENCES [REFERRED TO]
V MARKENDEYA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF PUNJAB VS. SURINDERKUMAR [REFERRED TO]
NAVJYOTI COOP GROUP HOUSING SOCIETY VS. UNION OF INDIA [REFERRED TO]
FOOD CORPORATION OF INDIA VS. KAMDHENU CATTLE FEED INDUSTRIES [REFERRED TO]
UNION OF INDIA BHILLAI ENGINEERING CORPORATION ANUP MALLEABLES BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS VS. HINDUSTAN DEVELOPMENT CORPORATION:UNION OF INDIA [REFERRED TO]
STATE OF HARYANA VS. SURINDER KUMAR [REFERRED TO]
PUNJAB COMMUNICATIONS LIMITED VS. UNION OF INDIA [REFERRED TO]
CHANCHAL GOYAL VS. STATE OF RAJASTHAN [REFERRED TO]
J P BANSAL VS. STATE OF RAJASTHAN [REFERRED TO]
UTKAL UNIVERSITY VS. JYOTIRMAYEE NAYAK [REFERRED TO]
UNION OF INDIA VS. TARIT RANJAN DAS [REFERRED TO]
APANGSHU MOHAN LODH VS. STATE OF TRIPURA [REFERRED TO]
KULDEEP SINGH VS. GOVT OF NCT OF DELHI [REFERRED TO]
CANTEEN MAZDOOR SABHA VS. METALLURGICAL ENGG CONSULTANTS INDIA LTD [REFERRED TO]
STATE OF HARYANA VS. NAVNEET VERMA [REFERRED TO]
DIVISIONAL MANAGER ARAVALI GOLF CLUB VS. CHANDER HASS [REFERRED TO]