SWAMI VASUDEVANAND SARASWATI DISCIPLE OF SWAMI SHANTANAND SARASWATI Vs. JAGAT GURU SHANKARCHARYA, JYOTISHPEETH PEETHADESHWAR SRI SWAMI SWAROOPANAND SARASWATI

Referred Judgements :-

RAMALINGAM PILLAI V. VYTHIALINGAM PILLAI [REFERRED TO]
BAIJU LAL V. BULAK LAL [REFERRED TO]
FREE CHURCH OF SCOTLAND V. OVERTOUN [REFERRED TO]
JAMSHED JI V. SOONABAI [REFERRED TO]
SALVESAN V. ADMINISTRATOR OF AUSTRIAN PROPERTY [REFERRED TO]
VENKATA CHANDRAYYA V. VENKATA RAMA REDDY [REFERRED TO]
BLAIR V. CHURRAN [REFERRED TO]
KANHIYA LAL V. ASHRAF KHAN [REFERRED TO]
MARIMUTHU DIKSHITAR V. THE STATE OF MADRAS [REFERRED TO]
MOST REV. P.M.A. METROPOLITAN V. MORAN MAR MARTHOMA [REFERRED TO]
QUAMARUL ISLAM V. S.K. KANTA [REFERRED TO]
R.V.E. VENKATACHALA GOUNDER V. ARULMIGU VISWESARASWAMI AND V.P. TEMPLE [REFERRED TO]
RAM NANDAN SAHAY V. JAI GOBIND PANDEY [REFERRED TO]
SAT NARAYAN SINGH V. ANANT PROSAD [REFERRED TO]
GULAM ABBAS V. STATE OF U.P. [REFERRED TO]
HARI SINGH V. FIRM KARAM CHAND-KANSHI RAM [REFERRED TO]
RAMASWAMI REDDI V. TALAIVASAL MARUDAI REDDI [REFERRED TO]
SAIYAD JAFFAR EL EDROOS V. SAIYAD MAHOMED EL EDROOS [REFERRED TO]
SHANTHA NAND GIR CHELA V. BASUDEVANAND [REFERRED TO]
TARAK CHANDRA DAS V. ANUKUL CHANDRA MUKHERJEE [REFERRED TO]
WARIS KHAN V. AHMADULLAKHAN [REFERRED TO]
SHEODHARI RAI VS. SURAJ PRASAD SINGH [REFERRED TO]
KEDAR LAL SEAL VS. BAN LAL SEAL [REFERRED TO]
PRAGDASJI GURU BHAGWANDASJI VS. ISHWARLALBHAI NARSIBHAI [REFERRED TO]
SRIMATI RAJ LAKSHMI DASI VS. BANAMALI SEN [REFERRED TO]
MOHANLAL GOENKA VS. BENOY KISHNA MUKHERJEE [REFERRED TO]
TROJAN AND COMPANY VS. RM N N NAGAPPA CHETTIAR [REFERRED TO]
JAGAN NATH VS. JASWANT SINGH [REFERRED TO]
JAGANNATH RAMANUJ DAS VS. STATE OF ORISSA [REFERRED TO]
COMMISSIONER HINDU RELIGIOUS ENDOW MENTS MADRAS VS. LAKSHMINDRA THIRTHA SWAMIAR OF SHIRUR MUTT [REFERRED TO]
RATILAL PANACHAND GANDHI VS. STATE OF BOMBAY [REFERRED TO]
SANGRAN SINGH VS. ELECTION TRIBUNI KOTAH [REFERRED TO]
NAGUBAI AMMAL VS. B SNAMA RAO [REFERRED TO]
VENKATARAMANA DEVARU STATE OF MYSORE VS. STATE OF MYSORE:VENKATARAMANA DEVARU [REFERRED TO]
SYEDNA TAHER SAIFUDDIN SAHEB VS. STATE OF BOMBAY [REFERRED TO]
H VENKATACHALA IYENGAR VS. B N THIMMAJAMMA [REFERRED TO]
SARDAR SARUP SINGH VS. STATE OF PUNJAB [REFERRED TO]
SATYADHYAN GHOSAL VS. DEORAJIN DEBI [REFERRED TO]
DARYAO HURMAT S O SATWA MAHENDRA LAL JAINI ROOP CHAND BRUHAN KUMAR SADASHIV RAMCHANDRA DALVI VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF PUNJAB VS. NATHURAM [REFERRED TO]
SARDAR SYEDNA TAHER SAIFUDDIN SAHEB VS. STATE OF BOMBAY [REFERRED TO]
VITHAL YESHWANT JATHAR VS. SHIKANDARKHAN MAKHTUMKHAN SARDESAI [REFERRED TO]
AMALGAMATED COALFIELDS LIMITED THE AMALGAMATED COALFIELDS LIMITED VS. JANAPADA SABHA CHHINDWARA:JANAPADA SABHA CHHINDWARA [REFERRED TO]
RAMESHWAR PRASAD VS. SHAMBEHARI LAL JAGANNATH [REFERRED TO]
KUNJU KESAVAN VS. M M PHILIP [REFERRED TO]
ARJUN SINGH VS. MOHINDRA KUMAR [REFERRED TO]
ISHAR SINGH VS. SARWAN SINGH [REFERRED TO]
GULABCHAND CHHOTALAL PARIKH VS. STATE OF GUJARAT [REFERRED TO]
PANDURANG DHONDI CHOUGULE VS. MARUTI HARI JADHAV [REFERRED TO]
BHAGWATI PRASAD VS. CHANDRAMAUL [REFERRED TO]
ROMAN CATHOLIC MISSION MEENAKSHI SUNDARESWARAL VS. STATE OF MADRAS:ROMAN CATHOLIC MISSION [REFERRED TO]
MAHANT SHRI SRINIVAS RAMANUJ DAS VS. SURAJNARAYAN DAS [REFERRED TO]
MAHANT HARNAM SINGH VS. GURDIAL SINGH [REFERRED TO]
RAM ADHAR SINGH PETITIONER VS. RAMROOP SINGH [REFERRED TO]
SAMANT N BALKRISHNA VS. GEORGE FERNANDEZ [REFERRED TO]
SAMANT N BALKRISHNA VS. GEORGE FERNANDEZ [REFERRED TO]
SRIMATI KANTA KATHURIA VS. MANAK CHAND SURANA [REFERRED TO]
MATHURA PRASAD BAJOO JAISWAL VS. DOSSIBAI N B JEEJEEBHOYF [REFERRED TO]
RAM GOBINDA DAWAN RAM GOBINDA DAWAN VS. BHAKTABALA:SUNIL KUMAR ROY [REFERRED TO]
BIHAR STATE BOARD RELIGIOUS TRUST PATNA VS. MAHANT SRI BISESHWAR DAS [REFERRED TO]
MOHAN LAL VS. ANANDIBAI [REFERRED TO]
SAIT TARAJEE KHIMCHAND VS. VELAMARTI SATYAM ALIAS SATTEYYA [REFERRED TO]
RAJ NARAIN VS. INDIRA NEHRU GANDHI [REFERRED TO]
MAHALINGA THAMBIRAN SWAMIGAL VS. HIS HOLINESS SRI LA SRI KASIVASI ARULNANDI THAMBIRAN SWAMIGAL [REFERRED TO]
MAHALINGA THAMBIRAN SWAMIGAL VS. HIS HOLINESS SRI LA SRI KASIVASI ARULNANDI THAMBIRAN SWAMIGAL [REFERRED TO]
MAHALINGA THAMBIRAN SWAMIGAL VS. HIS HOLINESS SRI LA SRI KASIVASI ARULNANDI THAMBIRAN SWAMIGAL [REFERRED TO]
IFTIKHAR AHMED VS. SYED MEHARBAN ALI [REFERRED TO]
CHATTAR SINGH VS. THAKUR PRASAD SINGH [REFERRED TO]
UDHAV SINGH VS. MADHAV RAO SCINDIA [REFERRED TO]
SYED MOHAMMAD SALIE LABBAI OEAD VS. MOHAMMAD HANIFAVICE VERSA [REFERRED TO]
LAL CHAND VS. RADHA KRISHAN [REFERRED TO]
STATE OF UTTAR PRADESH VS. NAWAB HUSSAIN [REFERRED TO]
STATE OF UTTAR PRADESH VS. NAWAB HUSSAIN [REFERRED TO]
H H SHRI SWAMIJI OF SHRI AMAR MUTT BHANDARIKERI MUTT VS. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPART MENT:STATE OF MYSORE [REFERRED TO]
KEWAL SINGH VS. LAJWANTI [REFERRED TO]
KRISHNA SINGH VS. MATHURA AHIR [REFERRED TO]
GUDAVIJAYALAKSHMI VS. GUDA RAMACHANDRA SEKHARA SASTRY [REFERRED TO]
BIBI RAHMANI KHATOON VS. HARKOO GOPE [REFERRED TO]
S P MITTAL SHRI RAGHUBIR AUROBINDO SOCIETY AUROBINDO SOCIETY VS. UNION OF INDIA [REFERRED TO]
ACHARYA JAGDISHWARANAND AVADHUTA VS. COMMISSIONER OF POLICE CALCUTTA [REFERRED TO]
JASWANT SINGH VS. CUSTODIAN OF EVACUEE PROPERTY NEW DELHI [REFERRED TO]
BIJOE EMMANUEL VS. STATE OF KERALA [REFERRED TO]
RAM SARUP GUPTA VS. BISHUN NARAIN INTER COLLEGE [REFERRED TO]
LAXMI RAJ SHETTY VS. STATE OF TAMIL NADU [REFERRED TO]
R VENUGOPALA NAIDU VS. VENKATARAYULU NAIDU CHARITIES [REFERRED TO]
RADHASOAMI SATSANG SAOMIBAGH AGRA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
SULOCHANAAMMA VS. NARAYANAN NAIR [REFERRED TO]
SULOCHANAAMMA VS. NARAYANAN NAIR [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. VINAY ENGINEERING ENTERPRISES PRIVATE LIMITED [REFERRED TO]
S R BOMMAI VS. UNION OF INDIA [REFERRED TO]
BRAMCHARI SIDHESWAR SHAI VS. STATE OF WEST BENGAL [REFERRED TO]
SHARADCHANDRAGANESHMULEY VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA VS. NATIONAL CONSTRUCTION COMPANY BOMBAY [REFERRED TO]
RADHIKA DEVI VS. BAJRANGI SINGH [REFERRED TO]
A S NARAYANA DEEKSHITULU VS. STATE OF ANDHRA PRADESH [REFERRED TO]
GORIE GOURI NAIDU MINOR VS. THANDROTHU BODEMMA [REFERRED TO]
ADI VISHESHWARA OF KASHI VISHWANATH TEMPLE VARANASI VS. STATE OF UTTAR PRADESH [REFERRED TO]
SAJJADANASHIN SAYED MD B E EDR D VS. MUSA DADABHAI UMMER [REFERRED TO]
BYATHAIAH VS. PENTAIAH [REFERRED TO]
T K GOPAL ALIAS GOPI VS. STATE OF KARNATAKA [REFERRED TO]
AMBA BAI VS. GOPAL BAI [REFERRED TO]
MADHUKAR D SHENDE VS. TARABAI ABA SHEDAGE [REFERRED TO]
GREATER COCHIN DEVELOPMENT AUTHORITY VS. LEELAMMA VALSON [REFERRED TO]
NELLOR MARTHANDAM VELLALLAR VS. COMMISSIONER HINDU RELIGIONS AND CHARITABLE ENDOWMENTS [REFERRED TO]
SHIROMANI GURDWARA PARBANDHAK COMMITTEE VS. MAHANT HARNAM SINGH [REFERRED TO]
K ETHIRAJAN VS. LAKSHMI [REFERRED TO]
KUSUM INGOTS AND ALLOYS LIMITED VS. UNION OF INDIA [REFERRED TO]
MAHADEORAO SIKAJI SHIVANKAR VS. RAMARATAN BAPU [REFERRED TO]
SHAMSU SUHARA BEEVI VS. G ALEX [REFERRED TO]
MAHENDRA SAREE EMPORIUM VS. G V SRINIVASA MURTHY [REFERRED TO]
COMMISSIONER OF ENDOWMENTS VS. VITTAL RAO [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. STATE OF U P [REFERRED TO]
BHANU KUMAR JAIN VS. ARCHANA KUMAR [REFERRED TO]
HARKIRAT SINGH VS. AMRINDER SINGH [REFERRED TO]
STATE OF KARNATAKA VS. ALL INDIA MANUFACTURERS ORGANIZATION [REFERRED TO]
VIRENDER NATH GAUTAM VS. SATPAL SINGH [REFERRED TO]
HARDESH ORES P LTD VS. HEDE AND COMPANY [REFERRED TO]
DADU DAYALU MAHASABHA JAIPUR VS. MAHANT RAM NIWAS [REFERRED TO]
BACHHAJ NAHAR VS. NILIMA MANDAL [REFERRED TO]
ANIL VASUDEV SALGAONKAR VS. NARESH KUSHALI SHIGAONKAR [REFERRED TO]
SHALIMAR CHEMICAL WORKS LTD VS. SURENDRA OIL AND DAL MILLS REFINERIES [REFERRED TO]
ALKA GUPTA VS. NARENDER KUMAR GUPTA [REFERRED TO]
JITU PATNAIK VS. SANATAN MOHAKUD [REFERRED TO]
ARYA SAMAJ EDUCATION TRUST DELHI VS. DIRECTOR OF EDUCATION DELHI ADMN [REFERRED TO]
ALIMIYA MAHMADMIYA VS. SAYED MOHOMED BAQUIR EL EDROOS VALDS SAYED JAFFER EL EDROOS [REFERRED TO]
DHAN SINGH VS. JT DIRECTOR OF CONSOLIDATION U P LUCKNOW [REFERRED TO]
STATE OF U P VS. RAM SRI [REFERRED TO]
MUNESH KUMAR VS. LALLI PRASAD [REFERRED TO]
III ACES HYDERABAD VS. MUNICIPAL CORPORATION OF HYDERABAD [REFERRED TO]
SATYA CHARAN SARKAR VS. MOHANTA RUDRANANDA GIRI [REFERRED TO]
CHAMPALAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAMANASRAMAM VS. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE [REFERRED TO]
VANAGIRI SRI SELLIAMMAN AYYANAR UTHIRASOMASUNDARESWARAR VS. RAJANGA ASARI [REFERRED TO]
SITARAM VS. RAM CHARAN [REFERRED TO]
N SREEKANTAIAH ALIAS M N SREEKANTAIAH VS. M N MALLIKARJUNAIAH [REFERRED TO]
DEORAO LAXMAN ANANDE VS. KESHAV LAXMAN BORKAR [REFERRED TO]
NANA TUKARAM JAIKAR VS. SONABAI [REFERRED TO]
NATHANIEL URAON VS. MAHADEO URAON [REFERRED TO]
(DELHI) VENKATARAMA DOSS PANTULU VS. (DELHI) BHEEMA RAO [REFERRED TO]
JAGDEO MISIR VS. MAHABIR TEWARI [REFERRED TO]
GOVERNMENT OF THE PROVINCE OF BOMBAY VS. PESTONJI ARDESHIR WADIA [REFERRED TO]
MOHAMMAD SHER KHAN VS. BHARAT INDU [REFERRED TO]
TALLURI VENKATA SESHAYYA VS. THADIKONDA KOTISWARA RAO [REFERRED TO]
VIDYA VARUTHI THIRTHA VS. BALUSAMI AYYAR [REFERRED TO]
LALJI SAHEB THROUGH BANKEY BEHARI LAL VS. MUNSHI LAL BABU [REFERRED TO]
MIDNAPUR ZAMINDARY COMPANY LTD VS. KUMAR NARESH NARAYAN ROY [REFERRED TO]
SHA SHIVRAJ GOPALJI VS. EDAPPAKATH AYISSA BIAND [REFERRED TO]
AMAR AHMED VS. DURGAH COMMITTEE, AJMER [REFERRED TO]
CHANDU LAL VS. KALILUR RAHAMAN (LORD SIMONDS) [REFERRED TO]
S P A ANNAMALAY CHETTY VS. B A THORNHILL [REFERRED TO]
JAMNA VS. JHALLI [REFERRED TO]
PREM NARAIN VS. RAM CHARAN [REFERRED TO]
KUMARAVELU CHETTIAR VS. T P RAMASWAMI AYYAR [REFERRED TO]
T B RAMCHANDRA RAO VS. ANSRAMCHANDRA RAO [REFERRED TO]
KALIPADA DE VS. DWIJAPADA DAS [REFERRED TO]
HANSRAJ GUPTA VS. DEHRA DUN-MUSSOORIE ELECTRIC TRAMWAY CO LTD [REFERRED TO]
PARAS NATH RAI VS. STATE OF BIHAR [REFERRED TO]
MIDNAPUR ZAMINDARI COMPANY LIMITED VS. NARESH NARAYAN ROY [REFERRED TO]
RAM PARKASH DAS VS. ANAND DAS [REFERRED TO]
ERACH BOMAN KHAVAR VS. TUKARAM SHRIDHAR BHAT [REFERRED TO]
SUBRAMANIAN SWAMY VS. STATE OF TAMIL NADU [REFERRED TO]
SRI RAJA V. SARVAGNAYA KUMARA KRISHNA YACHENDRA BAHADUR VARU, RAJAH OF VENKATAGIRI VS. THE PROVINCE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR OF NELLORE [REFERRED TO]
JAGDISH CHAND SHARMA VS. NARAIN SINGH SAINI AND ORS. [REFERRED TO]
FEROZE DIN AND ORS VS. NAWAB KHAN AND ORS [REFERRED TO]