LAWS(ALL)-2007-4-393

SURAJ BHAN SINGH Vs. BISHWANATH SINGH

Decided On April 16, 2007
SURAJ BHAN SINGH Appellant
V/S
BISHWANATH SINGH Respondents

JUDGEMENT

(1.) CAUSE -list has been revised.

(2.) LEARNED counsel for the parties are not present.

(3.) THE said Suit was registered as Original Suit No. 485 of 1954.