BRIJ BHUSHAN DUBEY Vs. STATE INFORMATION COMMISSION LUCKNOW

JUDGEMENT

(1.) -HEARD Sri Chandra Bhanu Pandey, learned Counsel for the petitioner.

(2.) THE petitioner has filed the instant writ petition against the order dated 15. 10. 2007 passed by the Chief Information Commissioner, U. P. , Lucknow whereby the complaint preferred by the. petitioner has been dismissed being not maintainable under the provisions of the Right to Information Act, 2005.

(3.) THE brief facts as alleged in the writ petition are that in the month of March 2007, an advertisement was telecast in electronic channels in which Sri Amitabh Bachchan, a renowned actor and the then Member of U. P. Development Council and also a Brand Ambassador for State of U. P. was being shown as saying the following:<img>C:\program Files\regentdatatech\image\nv_588(1)_alllr70_2008.jpg</img>