(1.) HEARD Mr. G.L. Kawal, Senior Advocate, and Mr. Pankaj Bhatia in support of tins petition and Dr. A.K. Nigam, learned Additional Solicitor General, with Mr. A.K. Singh, appearing for the respondents.
(2.) BY consent of parties, rule made returnable.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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