MOHAMMAD KASHIF Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH

JUDGEMENT

(1.) This Special Appeal has been filed against the Judgment of the learned single Judge whereby the prayer for mandamus commanding the respondents to give admission to the appellant in Diploma Engineering Course in the academic year 1995-96 treating him as internal candidate was rejected.

(2.) The sole question involved in this appeal is whether the appellant is internal candidate of Aligarh Muslim University (hereinafter referred to as the University.)

(3.) The appellant passed Secondary School Certificate Part II (Class X) examination of the University in the year 1991-92. His result of the examination was declared on 9/06/1992. He applied for admission in Diploma Engineering Course for the year 1995-96. The eligibility for admission to Diploma in Engineering Course was Class X. On 13/07/1995 admission test in Diploma Engineering Course was held. On 6/09/1995 the result was declared.