PREM CHANDRA SONI Vs. STATE OF U.P.

JUDGEMENT

(1.) Heard Mr. Abhineet Jaiswal, learned counsel for petitioner(s), learned State Counsel for opposite parties and Mr. R. K. Upadhyay, learned counsel for opposite party.

(2.) Above two petitions have been filed seeking following reliefs:-

(3.) Since the issue at hand is common in both connected writ petitions, therefore, they are being heard together and disposed of by means of a common judgment and order.