SADANAND SAROJ Vs. STATE OF U.P

JUDGEMENT

(1.) Heard Sri H.G.S. Parihar, learned Senior Advocate assisted by Sri Om Prakash Yadav, learned counsel for the applicant, Dr. V.K. Singh, learned Government Advocate and Sri Manoj Kumar Nishad as well as Sri Skand Bajpai, learned counsel for the private respondent.

(2.) This application has been filed with the following prayer:-

(3.) Learned counsel for the applicant has pointed out the factual matrix of the present case, which is as under: