LAWS(ALL)-2026-3-55

PRADEEP KORI Vs. STATE OF U.P.

Decided On March 25, 2026
Pradeep Kori Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Case called out.

(2.) No one put in appearance on behalf of the opposite party no. 2.

(3.) This Court, on 10/3/2026, passed the following order:-