BABU KHAN Vs. COMMISSIONER ADMN.LUCKNOW

Referred Judgements :-

TROJAN AND CO.,LTD. VS. RM. N. N. NAGAPPA CHETTIER [REFERRED TO]
RAM AUTAR V. LALA LAXMINATH [REFERRED TO]
STATE OF U.P. VS. COMMISSIONER KUMAON DIVISION(UTTARAKHAND) [REFERRED TO]
MOHAMMAD ABBAS VS. STATE OF U.P. [REFERRED TO]
JAGJIT SINGH VS. GIANI KARTAR SINGN [REFERRED TO]
SURESH PRASAD YADAV VS. JAI PRAKASH MISHRA [REFERRED TO]
BECHAN PANDEY VS. DULHIN JANKI DEVI [REFERRED TO]
T H MUSTHAFFA VS. M P VARGHESE [REFERRED TO]
M CHINNASAMY VS. K C PALANISAMY [REFERRED TO]
CHANDRIKA PRASAD YADAV VS. STATE OF BIHAR [REFERRED TO]
TANAJI RAMCHANDRA NIMHAN VS. SWATI VINAYAK NIMHAN [REFERRED TO]
GURSEWAK SINGH VS. AVTAR SINGH [REFERRED TO]
BALDEV SINGH VS. SHINDER PAL SINGH [REFERRED TO]
KALYAN SINGH CHOUHAN VS. C P JOSHI [REFERRED TO]
RANI PREM KUNWAR VS. DISTRICT JUDGE BAREILLY AND A [REFERRED TO]
MAHADEO VS. CIVIL JUDGE BASTI [REFERRED TO]
MOHAMMAD ABBAS VS. STATE OF UTTAR PRADESH [REFERRED TO]
SWAMIDIN VS. STATE OF U P [REFERRED TO]
TEJ PAL SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF U P VS. ADDITIONAL COMMISSIONER MEERUT DIV AND SRI SUKHBIR SINGH S O BHARAT [REFERRED TO]
NOORULLAH VS. ADDITIONAL COMMISSIONER MEERUT DIVISION MEERUT [REFERRED TO]
SHISHU PAL SINGH VS. PRESCRIBED AUTHORITY/UPPER ZILAADHIKARI MORADABAD [REFERRED TO]
Vibhuti Kumar Bajpai VS. State of U.P., Through Collector, Lucknow and others [REFERRED TO]