(1.) Heard learned counsel for the petitioner and perused the record.
(2.) This writ petition has been filed for the following relief:
(3.) From the perusal of order sheet, it appears that the aforesaid suit is pending since 2022 and several dates have been fixed in the matter.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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