AJAI PRATAP SINGH Vs. ADDITIONAL COMMISSIONER FAIZABAD

Referred Judgements :-

GANGES SUGAR MILLS LTD. V. CIVIL JUDGE,BIJNOR [REFERRED TO]
ABDUL RAHMAN V. THE PRESCRIBED AUTHORITY [REFERRED TO]
DIRVIJAI SINGH VS. STATE OF U.P. [REFERRED TO]
SHAFIR VS. D.J. GONDA [REFERRED TO]
MEHFIZUL RAHMAN VS. STATE OF U.P. AND OTHERS [REFERRED TO]
BALDEO SINGH V. STATE OF U.P. [REFERRED TO]
ABDUL HAFIZ KHAN VS. D.J. BAHRAICH [REFERRED TO]
HARI RAM VS. SPECIAL JUDGE ADJ FAIZABAD [REFERRED TO]
RAM BHAJAN VS. C.R.O. [REFERRED TO]
STATE OF U.P. VS. KAILASH NATH [REFERRED TO]
RAJENDRA PRASAD SINGH VS. STATE OF U.P. AND OTHERS [REFERRED TO]
RAM KUMAR SINGH V. STATE OF U.P. [REFERRED TO]
H.K.N. SWAMI V. IRSHAD BASITH [REFERRED TO]
JAGANNATH V. ARULAPPA [REFERRED TO]
BRIJENDRA SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
NAWAL SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. AMAR SINGH [REFERRED TO]
MADHUKAR VS. SANGRAM [REFERRED TO]
S RATHINAM ALIAS KUPPAMUTHU VS. L S MARIAPPAN [REFERRED TO]
B V NAGESH VS. H V SREENIVASA MURTHY [REFERRED TO]
STATE BANK OF INDIA VS. EMMSONS INTERNATIONAL LTD [REFERRED TO]
U.P.S.R.T.C. VS. MAMTA AND ORS. [REFERRED TO]
SUDARSAN PUHAN VS. JAYANTA KU. MOHANTY & ORS. [REFERRED TO]
ANAND KISHOR DEVACHARAYA VS. STATE OF U.P. [REFERRED TO]
MOHD. RAZA VS. STATE OF UTTAR PRADESH [REFERRED TO]