(1.) An application has been moved by one Shri Ashutosh Jaiswal through Shri Hari Prakash Yadav, Advocate seeking his impleadment as opposite party no.7 in the writ petition. The said application has been moved by the applicant stating therein that he is the member of the society running Amar Gandhi Pustakalaya Junior High Schools, Jalalpur, Ambedkar Nagar. He has also pointed out in the said application, various alleged discrepancies and irregularities in running the institution. On the strength of the said application, he submits that he is a necessary party.
(2.) The petitioner no.1 is the Committee of Management, which in the present writ petition, is being represented through its Manager, Shri Kanhaiya Lal Gupta, who has been arrayed as petitioner no.2.
(3.) Under challenge in this petition is an order dated 16.09.2016, passed by the District Basic Education Officer, Ambedkar Nagar directing therein that the arrangement of single hand operation of the salary account of the institution shall not be cancelled till the matter/dispute relating to management of the institution is finally decided by this Court.