REGENT COMPUTRONICS PVT. LTD.

RAMESH SINGH Appellant

V/S

SONIA GANDHI Respondents

Referred Judgements :-

BHAGWATI PRASAD DIXIT GHOREWALA VS. RAJEEV GHANDI [REFERRED]
STATE OF MADHYA PRADESH VS. PEER MOHD [REFERRED]
MANUBHAI NANDLAL AMORSEY VS. POPATLAL MANILAL JOSHI [REFERRED]
SAMANT N BALKRISHNA VS. GEORGE FERNANDEZ [REFERRED]
HARDWARI LAL VS. KANWAL SINGH [REFERRED]
UDHAV SINGH VS. MADHAV RAO SCINDIA [REFERRED]
C M ARUMUGAM VS. S RAJGOPAL [REFERRED]
T ARIVANDANDAM VS. T V SATYAPAL [REFERRED]
K M MANI JOSEPH THOMAS VS. P J ANTONY:P J ANTONY [REFERRED]
KONA PRABHAKARA RAO M SESHAGIRI RAO VS. M SESHAGIRI RAO:KONA PRABHAKARA RAO [REFERRED]
SANJEEV COKE MANUFACTURING COMPANY BHARAT COKING COAL LIMITED VS. BHARAT COKING COAL LTD:SANJEEV COKE MANUFACTURING COMPANY [REFERRED]
AZHAR HUSAIN VS. RAJIV GANDHI [REFERRED]
MOHAN RAWALE VS. DAMODAR TATYABA ALIAS DADASAHEB [REFERRED]
RAMESH YESHWANT PRABHOO BAL THACKERAY VS. PRABHAKAR KASHINATH KUNTE:PRABHAKAR KASHINATH KUNTE [REFERRED]
I T C LIMITED VS. DEBTS RECOVERY APPELLATE TRIBUNAL [REFERRED]
HARI SHANKER JAIN VS. SONIA GANDHI [REFERRED]
NARAYAN SINGH VS. SUNDERLAL PATWA [REFERRED]
LIVERPOOL AND LONDON S P AND I ASSOCIATION LIMITED VS. M V SEA SUCCESS [REFERRED]
SOPAN SUKHDEO SABLE VS. ASSISTANT CHARITY COMMISSIONER [REFERRED]
HARMOHINDER SINGH PRADHAN VS. RANJEET SINGH TALWANDI [REFERRED]
SATRUCHARLA VIJAYA RAMA RAJU VS. NIMMAKA JAYA RAJU [REFERRED]
VIRENDER NATH GAUTAM VS. SATPAL SINGH [REFERRED]
RAM SUKH VS. DINESH AGGERWAL [REFERRED]
ABHIRAM SINGH VS. C.D. COMMACHEN [REFERRED]

JUDGEMENT

(1.) The petitioner has filed the present election petition under Section 81 of the Representation of People Act, 1951 (hereinafter referred to as the Act) challenging the election of Smt. Sonia Gandhi, who was declared elected from 36 Rae Bareli Lok Sabha Constituency on 16th May, 2014. The petitioner contends that he is a resident of Rae Bareli and is also an elector and contends that the election of Sonia Gandhi should be declared void.

(2.) The facts, in brief, are that the Election Commission of India declared the election schedule for the 16th Lok Sabha on 5th March, 2014. The notification was issued on 2nd April, 2014. Smt. Sonia Gandhi filed her nomination papers on 2nd April, 2014. The polling was held on 30th April, 2014 and the result was declared on 16th May, 2014 on which date Smt. Sonia Gandhi was declared elected.

(3.) The petitioner contends that Smt. Sonia Gandhi was born on 9th December, 1946 in village Lusiana in the Republic of Italy and is a citizen of Italy. Her real name is Anotinia Manio. The respondent married Rajiv Gandhi on 25th February, 1968 and, after marriage, changed her name to Sonia Gandhi.

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RAMESH SINGH Vs. SONIA GANDHI

Referred Judgements :-

JUDGEMENT

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