AZAD VIKRAM SINGH Vs. STATE OF UTTAR PRADESH

Referred Judgements :-

CHIEF ELECTION COMMISSIONER AND OTHERS V. JAN CHAUKIDAR (PEOPLES WATCH) AND OTHERS [REFERRED]
N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT VS. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST [REFERRED]
K ANANDA NAMBIAR R UMANATH THE STATE OF PUNJAB VS. CHIEF SECRETARY TO THE GOVERNMENT OF MADRAS:CHIEF SECRETARY TO THE GOVERNMENT OF MADRAS:CHIEF SECRETARY TO THE GOVERNMENT OF MADRAS [REFERRED]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED]
INDIRA NEHRU GANDHI SHRI RAJ NARAIN VS. RAJ NARAIN INDIRA NEHRU GANDHI [REFERRED]
MINERVA MILLS LIMITED VS. UNION OF INDIA [REFERRED]
SUB COMMITTEE ON JUDICIAL ACCOUNTABILITY RAJ BIRBAL VS. UNION OF INDIA [REFERRED]
MANILAL SINGH VS. H BOROBABU SINGH [REFERRED]
GADAKH YASHWANTRAO KANKARRAO VS. E V ALIAS BALASAHEB VIKHE PATIL [REFERRED]
UNION OF INDIA VS. ASSOCIATION FOR DEMOCRATIC REFORMS [REFERRED]
SPECIAL REFERENCE NO 1 OF 2002 VS. UNION OF INDIA [REFERRED]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED]
PRATAP SINGH VS. STATE OF JHAKHAND [REFERRED]
KALYAN CHANDRA SARKAR VS. RAJESH RANJAN alias PAPPU YADAV [REFERRED]
RAMESHWAR PRASAD VS. UNION OF INDIA [REFERRED]
KULDIP NAYAR VS. UNION OF INDIA [REFERRED]
RAGHU RAJ PRATAP SINGH ALIAS RAJA BHAIYA VS. STATE OF U P [REFERRED]
SHEKHAR TIWARI VS. STATE OF U P [REFERRED]
K ANANDAN NAMBIAR VS. STATE OF TAMIL NADU [REFERRED]
JAN CHAUKIDAR PEOPLES WATCH VS. UNION OF INDIA [REFERRED]
IN RE: PILLALAMARRI VENKATESWARLU VS. DISTRICT MAGISTRATE AND SUPERINTENDENT [REFERRED]
MANOJ NARULA VS. UNION OF INDIA [REFERRED]