(1.) This application has been filed seeking the release of the applicant on bail in Case Crime No. 416 of 2014, u/s 307, 504, 506 I.P.C., Police Station - Bewar, District - Mainpuri.
(2.) Heard learned counsel for the applicant, learned A.G.A. and Sri N.K. Singh, learned counsel for the informant.
(3.) Perused the record.