SURJIT KUMAR SINHA Vs. STATE OF U P

Referred Judgements :-

SHYAMLAL VS. STATE OF UTTAR PRADESH [REFERRED]
MOTI RAM DEKA SUDHIR KUMAR DAS PRIYA GUPTA MOTI RAM DEKA TIRATH RAM LAKHANPAL UNION OF INDIA HARI KISHORE RAM CHANDRA LAL RAM DUTTA UPADHYA ONKAR NATH AKHAURIA VS. GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EASTERN RAILWAY:UNION OF INDIA:S B TEWARI:PARIMAL GUPTA:PREMCHAND THAKUR:S B TEW [REFERRED]
T G SHIVACHARANA SINGH C I RAJOO NAIDU V SANJEEVAIAH G SRINIVASA RAO MOHAMED HAFEEZ KHAN H GOPINATH RAO E H MANOHAR SINGH M U LAXMAN B MOHAMMAD ASADULLAH K R SESHADRI IYENGAR K M A BAVOOF KHAN KUMMAJI RAO VS. STATE OF MYSORE [REFERRED]
A K KRAIPAK VS. UNION OF INDIA [REFERRED]
UNION OF INDIA VS. COLLECTOR J N SINHA [REFERRED]
BAIKUNTHA NATH DAS VS. CHIEF DISTRICT MEDICAL OFFICER BARIPADA [REFERRED]
POSTS AND TELEGRAPHS BOARD VS. C S N MURTHY [REFERRED]
UNION OF INDIA VS. DULAL DUTT [REFERRED]
S RAMACHANDRARAJU VS. STATE OF ORISSA [REFERRED]
STATE OF UTTAR PRADESH VS. BIHARI LAL [REFERRED]
ALLAHABAD BANK OFFICERS ASSOCIATION VS. ALLAHABAD BANK [REFERRED]
STATE OF ORISSA VS. RAM CHANDRA DAS [REFERRED]
STATE OF PUNJAB VS. GURDAS SINGH [REFERRED]
STATE OF GUJARAT VS. SURYAKANT CHUNILAL SHAH [REFERRED]
STATE OF UTTAR PRADESH VS. LALSA RAM [REFERRED]
STATE OF GUJARAT VS. UMEDBHAI M PATEL [REFERRED]
STATE OF UTTAR PRADESH VS. VIJAY KUMAR JAIN [REFERRED]
JUGAL CHANDRA SAIKIA VS. STATE OF ASSAM [REFERRED]
NAWAL SINGH VS. STATE OF UTTAR PRADESH [REFERRED]
M P STATE CO OP DAIRY FEDN LTD VS. RAJNESH KUMAR JAMINDAR [REFERRED]
SWARAN SINGH CHAND VS. PUNJAB STATE ELECTRICITY BOARD [REFERRED]
PYARE MOHAN LAL VS. STATE OF JHARKHAND [REFERRED]
SRIDHAR PRASAD NIGAM VS. STATE OF UTTAR PRADESH [REFERRED]
IQBAL NARAIN SRIVASTAVA VS. STATE OF U P [REFERRED]
Abdul Ahad VS. The Inspector General of Police, U.P. Lucknow and others [REFERRED]