SUSHEELA DEVI Vs. STATE OF U P

JUDGEMENT

(1.) Sri Dalvir Singh, Advocate has filed power on behalf of the applicant today, which is taken on record. Sri Geetam Singh, Advocate has also filed power on behalf of the complainant today, which is taken on record.

(2.) Heard learned counsel for the applicant and learned A.G.A.

(3.) Perused the record.