ADARSH KHALSA Vs. STATE OF U P

Referred Judgements :-

FORT PRESS CO. LTD. VS. MUNICIPAL CORPORATION OF CITY OF BOMBAY [REFERRED]
TRIBENI DEVI VS. COLLECTOR OF RANCHI AND VICE VERSA [REFERRED]
ASSAM RAILWAYS AND TRADING COMPANY LIMITED VS. COLLECTOR OF LAKHIMPUR [REFERRED]
BRIG SAHIB SINGH KALHA VS. AMRITSAR IMPROVEMENT TRUST [REFERRED]
STATE OF UTTAR PRADESH VS. MAJOR JITENDRA KUMAR [REFERRED]
KAUSALYA DEVI BOGRA SYED YUSLJFUDDIN SYED ZIAUDDIN VS. LAND ACQUISITION OFFICER AURANGABAD:STATE OF MAHARASHTRA [REFERRED]
ADMINISTRATOR GENERAL OF WEST BENGAL VS. COLLECTOR VARANASI [REFERRED]
MEHTA RAVINDRARAI AJITRAI VS. STATE OF GUJARAT [REFERRED]
BHAGWATHULA SAMANNA VS. SPECIAL TAHSILDAR AND LAND ACQUISITION OFFICER VISAKHAPATNAM MUNICIPALITY VISAKHAPATNAM [REFERRED]
JAWAJEE NAGNATHAM VS. REVENUE DIVISIONAL OFFICER ADILABAD A P [REFERRED]
SPECIAL LAND ACQUISITION OFFICER VS. SIDAPPA OMANNA TUMARI [REFERRED]
LAND ACQUISITION OFFICER ELURU VS. JASTI ROHINI [REFERRED]
V M SALGOACAR AND BROTHER LIMITED VS. UNION OF INDIA [REFERRED]
K VASUNDARADEVI VS. REVENUE DIVISIONAL OFFICER LAO [REFERRED]
SHAKUNTALABAI VS. STATE OF MAHARASHTRA [REFERRED]
U P JAL NIGAM LUCKNOW VS. KALRA PROPERTIES P LTD [REFERRED]
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER CHITTOR VS. L KAMALAMMA DEAD [REFERRED]
U P AVAS EVAM VIKAS PARISHAD VS. JAINUL ISLAM [REFERRED]
RAMESH CHAND BANSAL VS. DISTRICT MAGISTRATE COLLECTOR GHAZIABAD [REFERRED]
KASTURI VS. STATE OF HARYANA [REFERRED]
LAND ACQUISITION OFFICER KAMMARAPALLY VILLAGE NIZAMABAD DISTRICT ANDHRA PRADESH VS. NOOKALA RAJAMALLU [REFERRED]
R SAI BHARATHI VS. J JAYALALITHA [REFERRED]
UNION OF INDIA VS. SAVJIRAM [REFERRED]
KRISHI UTPADAN MANDI SAMITI SAHASWAN DISTRICT VS. BIPIN KUMAR [REFERRED]
H P HOUSING BOARD VS. BHARAT S NEGI [REFERRED]
KIRAN TANDON VS. ALLAHABAD DEVELOPMENT AUTHORITY [REFERRED]
CEMENT CORPN OF INDIA VS. PURYA [REFERRED]
VILUBEN JHALEJAR CONTRACTOR VS. STATE OF GUJARAT [REFERRED]
NELSON FERNANDES VS. SPL L A O SOUTH GOA [REFERRED]
GAFAR VS. MORADABAD DEVELOPMENT AUTHORITY [REFERRED]
ATMA SINGH VS. STATE OF HARYANA [REFERRED]
KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD VS. K S GANGADHARAPPA [REFERRED]
SATISH VS. STATE OF U P [REFERRED]
SUBH RAM VS. HARYANA STATE [REFERRED]
SPECIAL LAND ACQUISITION OFFICER VS. KARIGOWDA [REFERRED]
LA P HOUSING BOARD VS. K MANOHAR REDDY [REFERRED]
ANJANI MOLU DESSAI VS. STATE OF GOA [REFERRED]
SPECIAL LAND ACQUISITION OFFICER VS. M K RAFIQ SAHEB [REFERRED]
SABHIA MOHAMMED YUSUF ABDUL HAMID MULLA D BY L RS VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED]
PURUSHOTHAM PANDIT KHER VS. SPECIAL DEPUTY COMMISSIONER SPL L A O [REFERRED]
M SAMIULLAH VS. COLLECTOR OF ALIGARH [REFERRED]
UDHO DASS VS. STATE OF HARYANA [REFERRED]
BHULE RAM VS. UNION OF INDIA [REFERRED]
MOHINDER SINGH VS. STATE OF HARYANA [REFERRED]
UNION OF INDIA VS. RAJ KUMAR BAGHAL SINGH [REFERRED]
BHUPAL SINGH VS. STATE OF HARYANA [REFERRED]
K. DEVAKIMMA AND ORS. VS. TIRUMALA TIRUPATI DEVASTHANAMS AND ORS. [REFERRED]