LAWS(ALL)-2016-9-158

RAVI Vs. STATE OF U P

Decided On September 17, 2016
RAVI Appellant
V/S
STATE OF U P Respondents

JUDGEMENT

(1.) This application has been filed seeking the release of the applicant on bail in Case Crime No.38 of 2015, u/s 376, 511 I.P.C., Police Station-Sihani Gate, District-Ghaziabad.

(2.) Heard learned counsel for the applicant and learned A.G.A.

(3.) Perused the record.