LAWS(ALL)-2006-8-7

JAIVEER SURAJMAL Vs. RAGHUNANDAN SURAJBHAN SHIV KUMAR RAGHUNANDAN

Decided On August 29, 2006
JAIVEER, SURAJMAL Appellant
V/S
RAGHUNANDAN SURAJBHAN, SHIV KUMAR RAGHUNANDAN Respondents

JUDGEMENT

(1.) Heard Sri A.N. Srivastava, Sri P.K. Srivastava, learned Counsels appearing for the plaintiff/appellant and Sri M.K. Gupta, Sri A.K. Mehrotra, learned Counsels appearing for the defendant/respondents.

(2.) Supplementary affidavit has been filed today along with copy of the plaint and written statement, and also the order dated 30.7.2004 passed by the District Judge, Gautam Budh Nagar in civil revision No. 27 of 2004.

(3.) This is plaintiffs second appeal against the judgment and order dated 19.12.2005 passed by the District Judge, Gautam Budh Nagar in civil appeal No. 25 of 2005 arising out of the original suit No. 53 of 2000, Jaiveer v. Raghunandan and Anr. The suit was dismissed vide judgment and order dated 25.10.2005.