LAWS(ALL)-2006-7-222

SIA RAM Vs. SURAJ PRASAD

Decided On July 26, 2006
SIA RAM Appellant
V/S
SURAJ PRASAD Respondents

JUDGEMENT

(1.) It appears that Civil Misc. (Substitution) Application No. 203618 of 2005 (dated 17-10-2005) has been filed consequent to the death of Sia Ram (plaintiff-appellant).

(2.) By the order dated 17-10-2005 passed by the Joint Registrar, notice was directed to be issued on the aforementioned Substitution Application.

(3.) By the order dated 17-11-2005, Sri Rajendra Kumar, learned counsel for the proposed heirs and legal representatives of the plaintiff-appellant was granted ten days'' further time for taking steps for issuance of notice on the aforementioned Substitution Application, pursuant to the said order dated 17-10-2005 passed by the Joint Registrar.