(1.) HEARD learned Counsel for the petitioner and learned AGA.
(2.) IN this case, an FIR was registered at case crime No. 430 of 2005 under Sections 120-B, 218, 420, 467, 471 I. P. C. and Section 13 (1) read with Section 13 (2) of Prevention of Corruption Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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