(1.) We have heard Sri Ram Chandra Sharma son of late Sri Mohan Lal Sharma, who has been charged with having committed ex-facie contempt of High Court on 2-9-2005. We have also heard the learned Government Advocate.
(2.) The earlier facts are as follows: On 2-9-2005 a Bench of five Hon'ble Judges passed the following order:
(3.) Pursuant to the above order dated 9-9-2005, this Bench was nominated by the order of Hon'ble Senior Judge dated 9-9-2005 to try the ex facie contempt.