ARJUN RAM Vs. STATE OF U P

JUDGEMENT

(1.) -Heard Sri Subhash Singh Yadav advocate on behalf of the petitioner and Sri S. K. Anwar advocate on behalf of respondent Nos. 3 and 4.

(2.) PETITIONER is working as Headmaster in Primary School, Arangi, Block Barhami, district Chandauli. He is aggrieved by an order of transfer dated 19.7.2006, whereby he has been transferred to Primary School Kakrait in the same Block Barhani of the district Chandauli.