BHOLA NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION

Referred Judgements :-

JAMMA V. JHALLI [REFFERED TO]
RAM KRIPAL V. ABDUL WAHID AND ANR. [REFFERED TO]
HARI RAM V. D.D.C. AZAMGARH AND ORS. [REFFERED TO]
RAM PAL SINGH AND ORS. V. D.D.C. MEERUT AND ORS. [REFFERED TO]
BHAWATI V. DDC AND ORS. [REFFERED TO]
NATHANI SINGH V. ASSISTANT DIRECTOR OF CONSOLIDATION,GHAZIPUR [REFFERED TO]
NANKKHI V. DEPUTY DIRECTOR OF CONSOLIDATION,PRATAPGARH AND ORS. [REFFERED TO]
MANOJ KUMAR V. DEPUTY DIRECTOR OF CONSOLIDATION,BASTI AND ORS. [REFFERED TO]
SHYAM MANOHAR V. BOARD OF REVENUE AND ORS. [REFFERED TO]
RAM PACT AND ANR. V. STATE OF U.P. AND ORS. [REFFERED TO]
FATEH SINGH V. DEPUTY DIRECTOR OF CONSOLIDATION,MATHURA AND ORS. [REFFERED TO]
RAM RATI V. DY. DIRECTOR OF CONSOLIDATION AND ORS. [REFFERED TO]
RAM BAHADUR VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFFERED TO]
DAYA KISHUN VS. ASSTT DIRECTOR OF CONSOLIDATION [REFFERED TO]
BADHU VS. CIVIL JUDGE AZAMGARH [REFFERED TO]