LAWS(ALL)-2006-9-186

KASTURI Vs. STATE OF U P

Decided On September 07, 2006
KASTURI Appellant
V/S
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

(1.) KASTURI has filed this review petition against the order dated 28-2-1994 passed by learned Single Member Sri Bhairon Prasad in reference No. 142 of 1992-93 Lalitpur.

(2.) I have heard the learned Counsel for the parties and have gone through the record of the case.