(1.) HEARD Sri Rajesh Kumar, learned counsel for the assessee-applicant and Sri Rakesh Ranjan Agrawal representing the opposite party.
(2.) THIS is an application under Section 256(2) of the Income-tax Act, 1961.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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